Cherthala Co-Operative ... vs The Returning Officer/Unit ...
2023 Latest Caselaw 2769 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
    WEDNESDAY, THE 1ST DAY OF MARCH 2023 / 10TH PHALGUNA, 1944
                        WP(C) NO. 6565 OF 2023
PETITIONER:

          CHERTHALA CO-OPERATIVE AGRICULTURAL AND RURAL
          DEVELOPMENT BANK LTD. NO. A-327
          CHERTHALA, ALAPPUZHA DISTRICT, PIN - 688 524.
          REPRESENTED BY ITS PRESIDENT.

          BY ADVS.
                    NISHA GEORGE
                    GEORGE POONTHOTTAM (SR.)
                    ANSHIN K.K


RESPONDENTS:

    1     THE RETURNING OFFICER/UNIT INSPECTOR
          PALLIPPURAM, ELECTION TO THE THE CHERTHALA CO-OPERATIVE
          AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD. NO. A-327,
          CHERTHALA, ALAPPUZHA DISTRICT, PIN - 688 524.

    2     STATE CO-OPERATIVE ELECTION COMMISSION
          3RD FLOOR, CO BANK TOWERS, VIKAS BHAVAN P.O.,
          THIRUVANANTHAPURAM, PIN - 695 033.
          REPRESENTED BY ITS SECRETARY.

          BY ADVS
                   C.M.NAZAR
                   RIA ELIZABETH JOSEPH (ADV.COMMISSIONER)


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.03.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO.6565 OF 2023                  2




                              JUDGMENT

The Advocate Commissioner appointed by this Court

reports that the election was conducted peacefully and no

untoward incidents took place.

The learned counsel appearing for the petitioner does not

dispute the fact and prays that the writ petition may be closed.

The writ petition is accordingly closed.

Sd/-

GOPINATH P.

JUDGE ats

APPENDIX OF WP(C) 6565/2023

PETITIONER'S EXHIBITS

EXHIBIT-P1 TRUE COPY OF THE ELECTION NOTIFICATION BEARING NO.

01/2183/2022/E(1) S.C.E.C DATED 04.01.2023 ISSUED BY THE KERALA STATE COOPERATIVE ELECTION COMMISSION

EXHIBIT-P2 TRUE COPY OF THE ONLINE NEWS PUBLISHED BY THE NEW INDIAN EXPRESS DATED 10.08.2009

EXHIBIT-P3 TRUE COPY OF THE NEWS PUBLISHED IN THE MALAYALAM DAILY DEEPIKA DATED 10.08.2009

EXHIBIT-P4 A TRUE COPY OF THE REQUEST DATED 18.02.2023 SUBMITTED BY THE PETITIONER TO THE DIRECTOR GENERAL OF POLICE THROUGH E-MAIL WITH ACKNOWLEDGEMENT

EXHIBIT-P5 TRUE COPY OF THE INTERIM ORDER DATED 23.02.2023 PASSED BY THIS COURT IN W.P.(C) NO.6241 OF 2023

EXHIBIT-P6 TRUE COPY OF THE ORDER DATED 16.06.2022 PASSED BY THE DIVISION BENCH OF THIS HON'BLE COURT IN W.A.NO. 92 OF 2022

EXHIBIT-P7 TRUE COPY OF THE ORDER DATED 15.02.2023 PASSED BY THIS COURT IN W.P.(C) NO.4283 OF 2023

RESPONDENT ANNEXURES ANNEXURE C2 TRUE COPY OF THE ELECTION RESULT DATED 26-02-2023 DULY SIGNED BY THE RETURNING OFFICER.

ANNEXURE C1 TRUE COPY OF THE DUTY DEPLOYMENT ORDER ISSUED BY THE STATION HOUSE OFFICER, CHERTHALA IN CONNECTION WITH THE ELECTION.