Kerala High Court
V.Vijayakumar vs Deputy Superintendent Of Police on 1 March, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
WEDNESDAY, THE 1ST DAY OF MARCH 2023 / 10TH PHALGUNA,
1944
WP(CRL.) NO. 122 OF 2023
CRIME NO.205/CR/EOWIIIKKD/2014 OF CBCID, KOZHIKODE,
Kozhikode
PETITIONER :
V.VIJAYAKUMAR,AGED 72 YEARS,
S/O.K.V.APPU NAIR,
4/541, ANUGRAHA, PANAPANTHAL ROAD,
PAANGAL INDUSTRIAL ESTATE P.O., PUTHU
PARIYARAM, PALAKKAD, RESIDING NOW AT A.302,
PURVASWAN LAKE, RENUKAMBAL NAGAR, OMR,
KELAMBAKAM, CHENNAI, TAMILNADU-, PIN - 603103
BY ADV K.V.SABU
RESPONDENTS:
1 SECRETARY TO GOVERNMENT
HOME DEPARTMENT,
SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
2 DGP OF POLICE
POLICE HEAD QUARTERS,
THIRUVANANTHAPURAM, PIN - 695004
3 DEPUTY SUPERINTENDENT OF POLICE
CBCID, (EOW-3),
PUTHIYARA,
KOZHIKODE - 673004
4 SUPERINTENDENT OF POLICE
CBCID, (EOW-3),
KOZHIKODE, PIN - 673004
5 SUPERINTENDENT OF POLICE
CBI, KOCHI UNIT,
KATHRIKADAVU,
KALOOR., PIN - 682017
6 SUPERINTENDENT OF POLICE,
NIA, GIRINAGAR,
KADAVANTHRA,
KOCHI, PIN - 682020
7 JOINT DIRECTOR
ENFORCEMENT DIRECTORATE,
SHENOYS,
WP(CRL.) NOS.1213/2022 & 122/2023
2
MULLASERY KANAL ROAD,
KOCHI., PIN - 682011.
8 M.P.MOHANACHANDRAN
RETIRED SUPERINTENDENT OF POLICE,
CRIME BRANCH, KALOOR, KOCHI, PIN - 682017
9 MUHAMMED BABU
AGED 48 YEARS
S/O MUHAMMADHALI,
PARAMBOOR HOUSE,
PATTIKKAD P.O.,
MALAPPURAM DISTRICT, PIN - 680 652.
BY ADVS.
ADVOCATE GENERAL OFFICE KERALA
DIRECTOR GENERAL OF PROSECUTION(AG-10)
P.NARAYANAN, SENIOR G.P. AND ADDL.PUBLIC
PROSECUTOR()
SHRI.SAJJU.S., SENIOR G.P.()
THIS WRIT PETITION (CRIMINAL) HAVING COME UP FOR
ADMISSION ON 01.03.2023, ALONG WITH
WP(Crl.).1213/2022, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(CRL.) NOS.1213/2022 & 122/2023
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
WEDNESDAY, THE 1ST DAY OF MARCH 2023 / 10TH
PHALGUNA, 1944
WP(CRL.) NO. 1213 OF 2022
CRIME NO.205/2014 OF CBCID, KOZHIKODE, Kozhikode
PETITIONER:
V.VIJAYAKUMAR
AGED 72 YEARS
4/541, ANUGRAHA, PANAPANTHAL ROAD,
PAANGAL INDUSTRIAL ESTATE P.O., PUTHU
PARIYARAM, PALAKKAD, RESIDING NOW AT A.302,
PURVASWAN LAKE,RENUKAMBAL NAGAR, OMR,
KELAMBAKAM, CHENNAI, TAMILNADU., PIN -
603103
BY ADV K.V.SABU
RESPONDENTS:
1 DEPUTY SUPERINTENDENT OF POLICE
CBCID, (EOW-3), PUTHIYARA, KOZHIKODE-673004
2 ADDITIONAL DGP
CRIME BRANCH, PALKULANGARA,
THIRUVANANTHAPURAM-, PIN - 695024
3 ADDITIONAL DGP
(CRIMES), POLICE HEAD QUARTERS,
VELLAYAMBALAM, THIRUVANANTHAPURAM, PIN -
695010
4 DGP OF POLICE
POLICE HEAD QUARTERS, THIRUVANANTHAPURAM,
PIN - 695004
5 SECRETARY TO GOVERNMENT
HOME DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
BY ADV ADVOCATE GENERAL OFFICE KERALA
SR.GP.P.NARAYANAN
THIS WRIT PETITION (CRIMINAL) HAVING COME UP FOR
ADMISSION ON 01.03.2023, ALONG WITH
WP(Crl.).122/2023, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(CRL.) NOS.1213/2022 & 122/2023
4
BECHU KURIAN THOMAS, J
...........................................
W.P.(Crl.) No.1213 of 2022
&
W.P.(Crl) No.122 of 2023
.....................................
Dated this the 1st day of March, 2023
JUDGMENT
The learned counsel for the petitioner seeks permission
to withdraw these writ petitions with liberty to file a
fresh writ petition.
2. Reserving the aforesaid liberty, these writ petitions are
dismissed as withdrawn.
sd/-
BECHU KURIAN THOMAS
JUDGE
AMV/01/03/2023
