Hakkim M vs The Revenue Divisional Officer
2023 Latest Caselaw 7441 Ker

        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                         PRESENT
    THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
 TUESDAY, THE 27TH DAY OF JUNE 2023 / 6TH ASHADHA, 1945
                 WP(C) NO. 2399 OF 2014
PETITIONER:
         HAKKIM M
         S/O.MUHAMMED HANEEFA, KUNNUMPURATHU VEEDU,
         AYOOR PO, AYOOR, EDAMULAKKAL VILLAGE,
         PATHANAPURAM TALUK, KOLLAM DISTRICT 691 533.
         BY ADVS.
         SRI.JOHNSON GOMEZ
         SRI.S.BIJU KIZHAKKANELA
RESPONDENTS:

    1    THE REVENUE DIVISIONAL OFFICER
         OFFICE OF THE REVENUE DIVISIONAL OFFICER, CIVIL
         STATION, KOLLAM DISTRICT 691 013.
    2    SECRETARY
         EDAMULAKKAL GRAMA PANCHAYATH, EDAMULAKKAL PO,
         EDAMULAKKAL VILLAGE, PATHANAPURAM TALUK, KOLLAM
         DISTRICT 691 306.
    3    EDAMULAKKAL GRAMA PANCHAYATH
         REPRESENTED BY ITS SECRETARY , EDAMULAKKAL PO,
         PATHANAPURAM TALUK, KOLLAM DISTRICT 691 306
    4    VILLAGE OFFICER
         EDAMULAKKAL VILLAGE OFFICER, EDAMULAKKAL PO,
         PATHANAPURAM TALUK, KOLLAM DISTRICT 691 306
    5    THE MEDICAL OFFICER
         PRIMARY HEALTH CENTRE, EDAMULAKKAL, THADIKKADU
         PO, KOLLAM DISTRICT 691 306
    6    THE SUB INSPECTOR OF POLICE
         CHADAYAMANGALAM POLICE STATION, KOLLAM
    7    MUHAMMED RAFI
         S/O. HAMSA, SHALIMAR HOUSE, AYOOR.P.O, AYOOR,
         EDAMULAKKAL VILLAGE, PATHANAPURAM TALUK, KOLLAM
         DIST-691533.
         BY ADVS.
         SRI.N.UNNIKRISHNAN
         SRI.B.MOHANLAL
 WP(C) NO. 2399 OF 2014

                         :-2-:

THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION

ON 27.06.2023, THE COURT ON THE SAME DAY DELIVERED THE

FOLLOWING:
 WP(C) NO. 2399 OF 2014

                           :-3-:

                         JUDGMENT

Learned counsel for the petitioner submits that

the matter has become infructuous. Recording the above

submission, the writ petition is dismissed as infructuous.

sd/-

(SHOBA ANNAMMA EAPEN) JUDGE

MBS/