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Seena M.K vs Sidheekh P.V
2023 Latest Caselaw 7435 Ker

Citation : 2023 Latest Caselaw 7435 Ker
Judgement Date : 27 June, 2023

Kerala High Court
Seena M.K vs Sidheekh P.V on 27 June, 2023
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
             THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
      TUESDAY, THE 27TH DAY OF JUNE 2023 / 6TH ASHADHA, 1945
                        CON.CASE(C) NO. 1174 OF 2023
  AGAINST THE ORDER/JUDGMENT IN WP(C) 2828/2021 OF HIGH COURT OF
                                      KERALA
PETITIONER/PETITIONER:

             SEENA M.K
             AGED 61 YEARS
             W/O.SREENIVASAN, RESIDING AT MUTHUKATTIL KIZHAKKETHIL,
             THIRUMITTACODE P.O., PALAKKAD DISTRICT, PIN - 679533
             BY ADVS.
             T.MADHU
             C.R.SARADAMANI
             RENJISH S. MENON
             VRINDA T.S.
             AISWARYA JAYAPAL


RESPONDENT/FOURTH RESPONDENT:

             SIDHEEKH P.V
             (AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER) THE
             ASSISTANT EDUCATIONAL OFFICER, THRITHALA, PALAKKAD
             DISTRICT, PIN - 679534
             BY ADV.
             SMT.SURYA BINOY, GP

     THIS    CONTEMPT    OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 27.06.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Contempt Case (C)No. 1174 of 2023



                                        2




                P.V.KUNHIKRISHNAN, J.
               ------------------------------
        Contempt Case (C) No. 1174 of 2023
       ----------------------------------------------
        Dated this the 27th day of June, 2023


                              JUDGMENT

When this Contempt Case came up for

consideration, the learned Government Pleader

submitted that the time to comply the directions in the

judgment dated 17.02.2023 in W.P.(C)No.2828/2021

was already extended by this Court in a separate

petition filed in W.P.(C)No.2828/2021.

In the light of the above submission, this

Contempt Case (C) is closed with liberty to the

petitioner to reopen it, if there is any further violation.

Sd/-

P.V.KUNHIKRISHNAN JUDGE SK Contempt Case (C)No. 1174 of 2023

APPENDIX OF CON.CASE(C) 1174/2023

PETITIONER ANNEXURES ANNEXURE-A1 THE CERTIFIED COPY OF THE JUDGMENT DATED 17/2/2023 IN W.P.

(C)NO.2828/2021 ON THE FILES OF THE HONOURABLE HIGH COURT OF KERALA

RESPONDENTS EXHIBITS : NIL

 
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