Citation : 2023 Latest Caselaw 7384 Ker
Judgement Date : 27 June, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
TUESDAY, THE 27TH DAY OF JUNE 2023 / 6TH ASHADHA, 1945
WP(C) NO. 1245 OF 2023
PETITIONER:
SATHEESH K.N.
AGED 48 YEARS
S/O K.P. NARAYANAN, KUNNATH HOUSE, VELLAROAD, MANKARA,
PALAKKAD DISTRICT, PIN - 678613
BY ADVS.
RAJESH SIVARAMANKUTTY
K.V.ANTONY
A.P.BEELAMMA
VIJINA K.
ARUL MURALIDHARAN
RESPONDENTS:
1 THE REVENUE DIVISIONAL OFFICER
PALAKKAD, OFFICE OF THE REVENUE DIVISIONAL OFFICER,
PALAKKAD, PIN - 678001
2 THE VILLAGE OFFICER MALAMPUZHA-II VILLAGE
OFFICE OF THE VILLAGE OFFICER MALAMPUZHA -11 VILLAGE,
MALAMPUZHA, PALAKKAD DISTRICT, PIN - 678651
3 SULOCHANA,
W/O. LATE SUKUMARAN, AGED 71 YEARS, MUKRAMKAD HOUSE,
KOTTEKKAD, MALAMPUZHA-II VILLAGE,
PALAKKAD TALUK AND DISTRICT PIN -678 732.
4 SUSMITHA
D/O. LATE SUKUMARAN, AGED 41YEARS,
RESIDING AT KALAPPAKKAD HOUSE, CHENGANNIYUR, MATHUR,
MATHUR-I VILLAGE, PALAKKAD TALUK AND DISTRICT.
PIN -678 571
5 SHYLA MADHU
D/O. LATE SUKUMARAN, AGED 42 YEARS, 26/200,
KALIYAMKANDATH HOUSE, MANAPPULLIKKAVU, KUNNATHURMEDU,
PALAKKAD TALUK AND DISTRICT PIN -678 013.
6 SUBHASHINI K.S,
D/O. LATE SUKUMARAN, AGED 39 YEARS, CHADAYAN KALAYI
HOUSE, PUDUSSERY WEST, PUDUSSERY, KANJIKODE WEST P.O.,
PALAKKAD TALUK AND DISTRICT PIN -678 623.
WP(C) Nos.1245 & 1400 of 2023
2
ADDL. R3 TO ADDL. R6 ARE IMPLEADED AS PER ORDER
DATED 31.01.2023 IN IA-1/23 IN WP(C) NO.
1245/2023.
BY ADVS.
SAJAN VARGHEESE K.
LIJU. M.P(K/3405/1999)
JOPHY POTHEN KANDANKARY(K/319/2009)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 27.06.2023, ALONG WITH WP(C).1400/2023, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) Nos.1245 & 1400 of 2023
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
TUESDAY, THE 27TH DAY OF JUNE 2023 / 6TH ASHADHA, 1945
WP(C) NO. 1400 OF 2023
PETITIONER
ARAVINDAN K.,
AGED 40 YEARS
S/O KRISHNANKUTTY, POKKALATH HOUSE, KOTTEKKAD,
PALAKKAD, PIN - 678732
BY ADVS.
RAJESH SIVARAMANKUTTY
VIJINA K.
ARUL MURALIDHARAN
RESPONDENTS:
1 THE REVENUE DIVISIONAL OFFICER,
PALAKKAD, OFFICE OF THE REVENUE DIVISIONAL
OFFICER, PALAKKAD, PIN - 678001
2 THE VILLAGE OFFICER MALAMPUZHA-II VILLAGE,
OFFICE OF THE VILLAGE OFFICER MALAMPUZHA -II
VILLAGE, MALAMPUZHA, PALAKKAD DISTRICT,
PIN - 678651
3 ADDL.R3. SULOCHANA,
W/O.LATE SUKUMARAN, AGED 71 YEARS, MUKRAMKAD
HOUSE, KOTTEKAD, MALAMPUZHA II VILLAGE,
PALAKKAD TALUK AND DISTRICT 678 732
4 ADDL.R4. SUSMITHA,
D/O.LATE SUKUMARAN, AGED 41 YEARS,
RESIDING AT KALAPPAKKAD HOUSE, CHENGANNIYUR,
MATHUR, MATHUR -I VILLAGE,
PALAKKAD TALUK AND DISTRICT - 678 571
5 ADDL.R5. SHYLA MADHU,
D/O.LATE SUKUMARAN, AGED 42 YEARS, 26/200,
KALIYAMKANDATH HOUSE, MANAPPULLIKKAVU,
KUNNATHURMEDU,
PALAKKAD TALUK AND DISTRICT 678 013
WP(C) Nos.1245 & 1400 of 2023
4
6 ADDL.R6. SUBHASHINI K.S.,
D/O.LATE SUKUMARAN, AGED 39 YEARS,
CHADAYAN KALAYI HOUSE, PUDUSSERY WEST, PUDUSSERY,
KANJIKODE WEST P.O.,
PALAKKAD TALUK AND DISTRICT- 678 623.
ARE IMPLEADED AS PER ORDER DATED 24.01.2023 IN
I.A.1/2023 IN WP(C)1400/2023.]
BY ADVS.
RAJESH SIVARAMANKUTTY
SAJAN VARGHEESE K.
LIJU. M.P
JOPHY POTHEN KANDANKARY
SMT.AMMINIKUTTY-SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 27.06.2023, ALONG WITH WP(C).1245/2023, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) Nos.1245 & 1400 of 2023
5
JUDGMENT
Dated this the 27th day of June, 2023
[W.P.(C) Nos.1245 & 1400 of 2023]
Counsel for the petitioners submits that the petitioners
want to withdraw the writ petitions with liberty to approach this
Court again, if situation so warrants.
Granting such liberty, the writ petitions are dismissed as
withdrawn.
Sd/-
N.NAGARESH JUDGE hmh WP(C) Nos.1245 & 1400 of 2023
APPENDIX OF WP(C) 1400/2023
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE ORDER DATED 29-10-2021 IN M-4210/19(D) PASSED BY THE 1ST RESPONDENT IN FAVOUR OF PETITIONER Exhibit2 TRUE COPY OF THE APPLICATION FILED BY THE PETITIONER BEFORE THE 1ST RESPONDENT IN FORM 6 DATED 23-3-2022 Exhibit P3 TRUE COPY OF THE REPLY NO.12/22 DATED 28-11-2022 ISSUED BY THE 2ND RESPONDENT TO THE PETITIONER Exhibit P4 TRUE COPY OF THE PLAINT IN O.S. NO.
25/2022 DATED 11-1-2022 PENDING ON THE FILES MUNSIFFS COURT, CHITTUR Exhibit P5 TRUE COPY OF THE CASE STATUS DETAILS OF THE MUNSIFF'S COURT, PALAKKAD RESPONDENT'S EXHIBITS : NIL WP(C) Nos.1245 & 1400 of 2023
APPENDIX OF WP(C) 1245/2023
PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER DATED 29-10-2021 IN M-4209/19(D) PASSED BY THE 1ST RESPONDENT IN FAVOUR OF PETITIONER Exhibit P2 TRUE COPY OF THE APPLICATION FILED BY THE PETITIONER BEFORE THE 1ST RESPONDENT IN FORM 6 DATED 30-4-2022. Exhibit P3 TRUE COPY OF THE REPLY NO.13/22 DATED 28-11-2022 ISSUED BY THE 2ND RESPONDENT TO THE PETITIONER.
Exhibit P4 TRUE COPY OF THE PLAINT IN OS. NO.
25/2022 DATED 11-1-2022 PENDING ON THE FILES MUNSIFFS COURT, CHITTUR Exhibit P5 TRUE COPY OF THE CASE STATUS DETAILS OF THE MUUSIFF'S COURT, PALAKKAD RESPONDENT'S EXHIBITS : NIL
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