Kerala High Court
Rubeena.V vs Rani George Ias on 27 June, 2023
Con.Case(C) No.1393/2023 1/3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
Tuesday, the 27th day of June 2023 / 6th Ashadha, 1945
CONTEMPT CASE(C) NO. 1393 OF 2023(S) IN WP(C) 36243/2022
PETITIONERS/PETITIONERS:
1. RUBEENA.V, AGED 41 YEARS, D/O.MUHAMMED, PRE PRIMARY TEACHER, GLPS,
PAZHEDAM, PANAMPOYIL, MALAPPURAM DISTRICT - 679 339. (RESIDING AT
VELLENGARA HOUSE, KAKKADAMMAL, CHEMBRASSERY.P.O., PANDIKKAD VIA,
MALAPPURAM DISTRICT - 676 521).
2. SHAHARBANU.P, AGED 36 YEARS, D/O.AALI.P., PRE PRIMARY TEACHER,
GLPS, PAZHEDAM, PANAMPOYIL, MALAPPURAM DISTRICT - 679 339. (RESIDING
AT POOLAMANNIL HOUSE, AYANIKKODE, PORUR.P.O., VANIYAMBALAM VIA,
MALAPPURAM DISTRICT - 679 339).
3. SHIFANA.K, AGED 28 YEARS, W/O.NOORUL AMEEN, PRE PRIMARY TEACHER,
GUPS, KALIKAVU BAZAR, MALAPPURAM DISTRICT - 676 525. (RESIDING AT
KOLKULAVAN HOUSE, KALIKAVU.P.O., PALLIKKUNNU, MALAPPURAM DISTRICT -
676 525).
4. OMANA.P.V, AGED 46 YEARS, W/O.PRAKASHAM.M., PRE PRIMARY TEACHER,
GMLPS, KALLAMOOLA, MALAPPURAM DISTRICT - 679 332. (RESIDING AT
MACHINGAL HOUSE, MAMBATTUMOOLA.P.O., MARUTHAMKAAD, POOKKOTTUMPADAM
VIA, MALAPPURAM DISTRICT - 679 332).
5. AATHIKA.M, AGED 39 YEARS, W/O.HASSAN, PRE PRIMARY TEACHER, GMLP
SCHOOL, PULLENGODE, MALAPPURAM DISTRICT - 676 525. (RESIDING AT
MUTHUKODAN HOUSE, SRAMBIKKALLU, PULLENGODE.P.O., MALAPPURAM DISTRICT
- 676 525).
6. LEELA.P, AGED 43 YEARS, W/O.SUNDARAN.P.V., PRE PRIMARY TEACHER,
GLPS, KOORIPPOYIL, MALAPPURAM DISTRICT - 679 339. (RESIDING AT
PULLANI HOUSE, AMBALAKKADAVU.P.O., PEVUMDHARA, KALIKAVU VIA.,
MALAPPURAM DISTRICT - 676 525).
7. SALEENA.V, AGED 47 YEARS, W/O.MUHAMMED RAFEEQ.K, PRE PRIMARY
TEACHER, GLPS, AKKARAKKULAM, MALAPPURAM DISTRICT - 679 327.
(RESIDING AT KUNDIL HOUSE, THUVVUR.P.O., HIGH SCHOOL PADI - THUVVUR,
MALAPPURAM DISTRICT - 679 327).
8. USHA.P, AGED 52 YEARS, W/O.SIVADASAN, PRE PRIMARY TEACHER, GLPS,
PORUR, MALAPPURAM DISTRICT - 679 327. (RESIDING AT PATHMASREE,
PORUR.P.O., VANIYAMBALAM VIA, MALAPPURAM DISTRICT - 679 339).
9. SABITHA RAHMAN.T, AGED 37 YEARS, W/O.ANEES.P.T., PRE PRIMARY
TEACHER, GLPS, SANTHINAGAR, MALAPPURAM DISTRICT - 676 542 (RESIDING
AT THALAPPIL HOUSE, SANTHINAGAR, VANIYAMBALAM.P.O., MALAPPURAM
DISTRICT - 679 339).
10. SHIBIN GEORGE, AGED 42 YEARS, W/O.VINCENT, PRE PRIMARY TEACHER,
GLPS, KOITHAKUNDU, MALAPPURAM DISTRICT - 676 523. (RESIDING AT
KIZHAKKEDATH PUTHANPURAYIL HOUSE, KUTTATHY.P.O., KARUVARAKKUNDU,
MALAPPURAM DISTRICT - 676 523).
11. SINI.V.K, AGED 37 YEARS, PRE PRIMARY TEACHER, GHS, ANCHACHAVADI,
MALAPPURAM DISTRICT - 676 525 (RESIDING AT VETTEKKOTTIL HOUSE,
Con.Case(C) No.1393/2023 2/3
POOGOTTU.P.O., PULIYAMKALLU, MALAPPURAM DISTRICT - 679 327).
12. KHAIRUNNISA.K, AGED 30 YEARS, D/O.ABDUL KHADER.K., PRE PRIMARY
TEACHER, GLPS, THUVVUR, MALAPPURAM DISTRICT - 679 327 (RESIDING AT
KOTTAGODAN HOUSE, PAYIPPULLU.P.O., THUVVUR, MALAPPURAM DISTRICT -
679 327).
13. SHAIMA.V.P, AGED 41 YEARS, W/O.SURESH BABU.K.V., PRE PRIMARY
TEACHER, GLPS, THUVVUR, MALAPPURAM DISTRICT - 679 327. (RESIDING AT
KIZHAKKUMKARAVELLENGATT HOUSE, THUVVUR.P.O., MALAPPURAM DISTRICT -
679 327).
14. ANANDAVALLI.P, AGED 38 YEARS, W/O.UNNIKRISHNAN.V., PRE PRIMARY
TEACHER, GHS, KAPPIL KARAD, MALAPPURAM DISTRICT - 679 339. (RESIDING
AT VAZHAKKADAN HOUSE, KARAD, KARAD.P.O., VANDUR, VANIYAMBALAM VIA.,
MALAPPURAM DISTRICT - 679 339).
15. RAJITHA.E.K, AGED 32 YEARS, W/O.SUDHEESH KUMAR.V., PRE PRIMARY
TEACHER, GLPS, PEDAYANTHAL, MALAPPURAM DISTRICT - 679 332. (RESIDING
AT VADAKKUMPADAM, PEDAYANTHAL, CHOKKAD.P.O., MALAPPURAM DISTRICT -
679 332).
16. USHA.C.P, AGED 45 YEARS, W/O.VISWANATHAN, PRE PRIMARY AYAH, GLPS,
AKKARAKKULAM, MALAPPURAM DISTRICT - 679 327. (RESIDING AT
CHERUPPOTTIPPARAKKAL HOUSE, PALAKKALVETTA.P.O., THUVVUR, MALAPPURAM
DISTRICT - 679 327).
17. YASODHA.V, AGED 58 YEARS, W/O.MANIKYAN, PRE PRIMARY AYAH, GLPS,
AMAPOYIL, MALAPPURAM DISTRICT - 679 327. (RESIDING AT VILIKKUM
KUNNATH HOUSE, AMAPOYIL, VELLAYUR.P.O., THUVVUR VIA MALAPPURAM
DISTRICT - 679 327).
BY ADVOCATES M/S. LINDONS C.DAVIS, E.U.DHANYA, N.S.SHAMILA & K.C.ANTONY
MATHEW.
RESPONDENTS/RESPONDENTS:
1. RANI GEORGE IAS, SECRETARY TO GOVERNMENT, STATE OF KERALA, GENERAL
EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
2. SHANAVAS S IAS, DIRECTOR OF GENERAL EDUCATION, JAGATHI, THYCAUD,
THIRUVANANTHAPURAM - 695 014.
3. K.P.RAMESH KUMAR, DEPUTY DIRECTOR OF EDUCATION, OFFICE OF DEPUTY
DIRECTOR OF EDUCATION, AUPS, DOWN HILL, MALAPPURAM, PIN - 676 505.
4. APPUNNI, ASSISTANT EDUCATIONAL OFFICER, WANDOOR, ASSISTANT
EDUCATIONAL OFFICE, WANDOOR, MALAPPURAM DISTRICT - 679 328.
BY GOVERNMENT PLEADER
This Contempt of court case (civil) having come up for orders on
27.06.2023, the court on the same day passed the following:
P.T.O.
Con.Case(C) No.1393/2023 3/3
ORDER
After going through the pleadings in the Contempt case, prima facie,
I am of the opinion that the respondents committed contempt. Respondents
will appear in person before this Court on 19/07/2023. In the meanwhile,
if the directions are complied with or the judgment is varied or modified,
Personal appearance of the respondents is dispensed with.
Post on 19/07/2023.
Issue a copy of this order to the learned Government Pleader for
communicating the same to the respondents.
Sd/- P.V.KUNHIKRISHNAN JUDGE
27-06-2023 /True Copy/ Assistant Registrar
