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K.R.Biju vs M.P.Dinesh, Ips
2023 Latest Caselaw 7176 Ker

Citation : 2023 Latest Caselaw 7176 Ker
Judgement Date : 23 June, 2023

Kerala High Court
K.R.Biju vs M.P.Dinesh, Ips on 23 June, 2023
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
        THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
       FRIDAY, THE 23RD DAY OF JUNE 2023 / 2ND ASHADHA, 1945
                        CON.CASE(C) NO. 499 OF 2020
AGAINST THE ORDER/JUDGMENTWP(C) 34161/2019 OF HIGH COURT OF KERALA
PETITIONER/PETITIONER IN WPC:

             K.R.BIJU, AGED 43 YEARS
             S/O. RAVI, DRIVER, KERALA STATE ROAD, TRANSPORT
             CORPORATION, ERNAKULAM DEPOT RESIDING A T KANNOTH HOSE,
             CHENGARA P.O. PATTIMATTOM 683 562.
             BY ADV K.P.JUSTINE (KARIPAT)


RESPONDENT/RESPONDENT NO.2 IN WPC:

             M.P.DINESH, IPS,
             (AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER)
             MANGING DIRECTOR, KERALA STATE ROAD TRANSPORT
             CORPORATION, TRANSPORT BHAVAN EAST FORT,
             THIRUVANANTHAPURAM 695 023.

OTHER PRESENT:

             SC TP SAJAN


     THIS    CONTEMPT    OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 23.06.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Con. Case (C).No.499 of 2020              2




                               JUDGMENT

It is submitted by the learned counsel for the petitioner that the

directions in the judgment dated 08.01.2020 in W.P(C).No.34161/2019 have

been complied with. Taking note of the said submission, this Contempt of

Court Case is closed.

Sd/-

A. K. JAYASANKARAN NAMBIAR JUDGE

Sbna/

APPENDIX OF CON.CASE(C) 499/2020

PETITIONER ANNEXURES ANNEXURE A1 TRUE COPY OF THE JUDGMENT DATED 08.01.2020 IN WPC NO. 34161/2019. ANNEXURE A2 TRUE COPY OF THE FORWARDING LETTER DATED 17.01.2020.

 
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