M.K.Anishkumar vs Biju Prabhakar, Ias
2023 Latest Caselaw 7175 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
        THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
       FRIDAY, THE 23RD DAY OF JUNE 2023 / 2ND ASHADHA, 1945
                        CON.CASE(C) NO. 1708 OF 2020
 AGAINST THE ORDER/JUDGMENTWP(C) 5969/2020 OF HIGH COURT OF KERALA
PETITIONER/PETITIONER IN WPC:

             M.K.ANISHKUMAR, AGED 56 YEARS
             S/O.LATE KUMARAN NAIR,SHYLAJA BHAVAN,
             THIRUVANCHOOR,KOTTAYAM-686019, (DRIVER,KERALA STATE ROAD
             TRANSPORT CORPORATION,RETIRED ON 31.12.2019 FROM
             KOTTAYAM DEPOT).
             BY ADV K.P.JUSTINE (KARIPAT)


RESPONDENT/RESPONDENT NO.2 IN WPC:

             BIJU PRABHAKAR, IAS
             MANAGING DIRECTOR,KERALA STATE ROAD TRANSPORT
             CORPORATION, TRANSPORT BHAVAN,EAST FORT,
             THIRUVANANTHAPURAM-695023.

OTHER PRESENT:

             SC DEEPU THANKAN


     THIS    CONTEMPT    OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 23.06.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Con. Case (C).Nos.1708 of 2020            2




                                 JUDGMENT

It is submitted by the learned counsel for the petitioner that the

directions in the judgment dated 28.02.2020 in W.P(C).No.5969/2020 have

been complied with. Taking note of the said submission, this Conempt of

Court Case is closed.

Sd/-

A. K. JAYASANKARAN NAMBIAR JUDGE

Sbna/

APPENDIX OF CON.CASE(C) 1708/2020

PETITIONER ANNEXURES ANNEXURE A1 TRUE COPY OF THE JUDGMENT DATED 28.2.2020 IN W.P.(C)NO.5969/2020.

ANNEXURE A2 TRUE COPY OF THE REPRESENTATION DATED 16.1.2020.