Pallikkal Service Co-Operative ... vs Joint Registrar Of Co-Operative ...
2023 Latest Caselaw 7154 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
         THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
     FRIDAY, THE 23RD DAY OF JUNE 2023 / 2ND ASHADHA, 1945
                      WP(C) NO. 34563 OF 2016
PETITIONER:

             PALLIKKAL SERVICE CO-OPERATIVE BANK LTD.NO.722,
             REPRESENTED BY PRESIDENT, PAYYANALLOOR P.O.,
             PALLIKKAL, PATHANAMTHITTA.

           BY ADVS.
           SRI.P.N.MOHANAN
           SRI.C.P.SABARI


RESPONDENT:

           JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (G),
           PATHANAMTHITTA-689645.

           GOVERNMENT PLEADER
      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   23.06.2023,   THE   COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 34563 OF 2016            2

                            JUDGMENT

Going by the period during which this writ petition has been

pending before this Court, I am certain that the prayers made have

become infructuous or at least not capable of being granted now.

The learned counsel for the petitioner also does not have

instructions.

In the afore circumstances, this writ petition is closed as having

become infructuous; however, leaving liberty to the petitioner to

seek a rehearing, in case any further orders are necessary.

Sd/-

DEVAN RAMACHANDRAN JUDGE MC/23.6

APPENDIX OF WP(C) 34563/2016

PETITIONER EXHIBITS EXHIBIT P1 A TRUE COPY OF THE ORDER DATED 26-4-1980 OF THE JOINT REGISTRAR.

EXHIBIT P2 A TRUE COPY OF THE ORDER DATED 16-5-80 OF THE JOINT REGISTRAR.

EXHIBIT P3 A TRUE COPY OF THE ORDER DATED 10-2-87 OF THE FIRST PETITIONER.

EXHIBIT P4 A TRUE COPY OF THE JUDGMENT REPORTED IN 2000(3) KLT 389.

EXHIBIT P5 A TRUE COPY OF THE NOTIFICATION DATED 16-

02-2016 PUBLISHED IN MADHYAMAM DAILY DATED 17-02-2016.

EXHIBIT P6 A TRUE COPY OF THE APPOINTMENT ORDER DATED 14-3-2016 OF MR.SANJAY KUMAR G. AND MR.SUJITH KUMAR S.

EXHIBIT P7 A TRUE COPY OF THE ORDER DATED 01-08-2014 OF THE PETITIONER.

EXHIBIT P8 A TRUE COPY OF THE ORDER DATED 29-7-16 OF THE JOINT REGISTRAR.

EXHIBIT P9 A TRUE COPY OF THE NOTICE DATED 27-8-2016 OF THE PETITIONER BANK.

EXHIBIT P10 A TRUE COPY OF THE ORDER DATED 1-9-2016 OF THE ARBITRATION COURT.

EXHIBIT P11 A TRUE COPY OF THE NOTICE DATED 7-10-2016 OF THE JOINT REGISTRAR.