Rajalekshmi.M vs State Of Kerala
2023 Latest Caselaw 7120 Ker

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
            THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                     &
                THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
            Friday, the 23rd day of June 2023 / 2nd Ashadha, 1945
                              WA NO. 934 OF 2023
  AGAINST THE JUDGMENT DATED 21/03/2023 IN WP(C) 30246/2013 OF THIS COURT
APPELLANT/PETITIONER:

     RAJALEKSHMI.M. AGED 50 YEARS W/O ANIL KUMAR. D., U.P.S.A.,
     P.S.VELUPILLAI MEMORIAL HIGHER SECONDARY SCHOOL, (P.S.V.P.M.H.S.S.),
     AYRAON,. KONI, PATHANAMTHITTA DISTRICT. PRESENTLY AT:- SNDP HIGHER
     SECONDARY SCHOOL,CHEENARKKARA,PATHANAMTHITTA-689647 (ON DEPLOYMENT)
     RESIDING AT: MANI BHAVAN, MANGARAM, KONNI P.O.,
     PATHANAMTHITTA-689691.

BY ADVS.M/S.KALEESWARAM RAJ   & SILPA SREEKUMAR.

RESPONDENTS/RESPONDENTS:

  1. STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVERNMENT, DEPARTMENT
     OF GENERAL EDUCATION, SECRETARIAT, THIRUVANANTHAPURAM - 695001.
  2. DIRECTOR OF PUBLIC INSTRUCTIONS, JAGATHY, THIRUVANANTHAPURAM-
     695014.
  3. DEPUTY DIRECTOR OF EDUCATION, PATHANAMTHITTA AT THIRUVALLA - 689101.
  4. DISTRICT EDUCATIONAL OFFICER, PATHANAMTHITTA DISTRICT - 689001.
  5. THE MANAGER, P.S.VELUPILLAI MEMORIAL HIGHER SECONDARY
     SCHOOL,AYRAVON, KONI, PATHANAMTHITTA DISTRICT - 689691.
  6. JYOTHILEKSHMI AMMA K.R. UPSA, P.S.VELUPILLAI MEMORIAL HIGHER
     SECONDARY SCHOOL, AYRAVON, KONNI, PATHANAMTHITTA DISTRICT - 689691.


     Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to for the reason stated in the memorandum of writ appeal, it is most
respectfully prayed that this hon'ble court may be pleased to pass an
interim order staying the termination of service of the petitioner till
this writ appeal is heard and finally decided.


     This Writ Appeal again coming on for orders upon perusing the appeal
memorandum, and this court's order dated 09/06/2023, the court on the same
day passed the following:
                      A.K.JAYASANKARAN NAMBIAR
                                   &
                      MOHAMMED NIAS C.P., JJ.
                  ---------------------------
                          WA. No.934 of 2023
                 ----------------------------
                  Dated this the 23st day of June, 2023

                                 ORDER

A.K.Jayasankaran Nambiar, J.

Admit. Post for disposal on 31.07.2023 along with WA.No.1183 of

2023.

Interim order is extended until further orders.

Sd/-

A.K.JAYASANKARAN NAMBIAR JUDGE

Sd/-

MOHAMMED NIAS C.P.

JUDGE

mns