Sujatha Aniyeri vs Prof. Joby K Jose
2023 Latest Caselaw 7044 Ker

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
               THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
          Thursday, the 22nd day of June 2023 / 1st Ashadha, 1945
          CONTEMPT CASE(C) NO. 2558 OF 2022(S) IN WP(C) 24668/2022

  PETITIONER/PETITIONER:


         SUJATHA ANIYERI, ASSISTANT LIBRARIAN (RTD),

         KANNUR UNIVERSITY, AGED 61, W/O. SASIDHARAN A.T,

         RESIDING AT PRADEEPTHAM, P.O VADAKKUMBAD, THALASSERY - 670 105.

      BY ADVOCATE SRI.P.C.SASIDHARAN

  RESPONDENT/1ST RESPONDENT:


         PROF. JOBY K JOSE, REGISTRAR, KANNUR UNIVERSITY,

         THAVAKKARA, CIVIL STATION P.O, KANNUR - 670 002.



    BY SRI.I.V.PRAMOD, STANDING COUNSEL

     This Contempt of court case (civil) having come up for orders on
22.06.2023, the court on the same day passed the following:




                                                       P.T.O.
                           DEVAN RAMACHANDRAN, J.
                 -------------------------------------
                    Cont.Case(C)Nos.2558 & 2564/2022
                --------------------------------------
                 Dated this the 22nd day of June, 2023

                                            ORDER

Sri.I.V.Pramod - learned counsel appearing

for the respondent, submitted that, though steps

have been taken in compliance with the

directions of this Court, certain clarifications

were found to be necessary; and that the filing

of a Review petition was suggested. He,

therefore, sought time until 10.07.2023, to

inform this Court either about the full

compliance of the directions in the judgment, or

to file a Review Petition.

List, therefore, on 11.07.2023.

Sd/-

                                                    DEVAN RAMACHANDRAN
         akv                                                JUDGE




22-06-2023                    /True Copy/                              Assistant Registrar