Peethambaran K.K vs State Bank Of Travancore
2023 Latest Caselaw 7029 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
         THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
  THURSDAY, THE 22ND DAY OF JUNE 2023 / 1ST ASHADHA, 1945
                 OP (DRT) NO. 3004 OF 2013
PETITIONER/PETITIONER/CERTIFICATE DEBTOR NO.2

         PEETHAMBARAN K.K
         AGED 60 YEARS, S/OKUNJUVELAI,
         KALATHIL HOUSE, KOOLIMUTTAM PO, KODUNGALOOR
         THRISSUR DISTRICT.
         BY ADVS.
         SRI.K.RAMAKUMAR (SR.)
         SMT.ASHA BABU
         SMT.G.ASHWINI
         SMT.AMMU CHARLES
         SRI.M.H.HANIS
         SRI.M.MANOJKUMAR CHELAKKADAN
         SRI.S.M.PRASANTH


RESPONDENTS/RESPONDENTS AND CERTIFICATE HOLDER

    1    STATE BANK OF TRAVANCORE
         PANAMPILLY NAGAR BRANCH, ERNAKULAM, REPRESENTED
         BY ITS MANAGER, KOCHI - 682 036.
    2    SMT.LISSY K.VARGHESE
         FLAT NO.5, TRAVANCORE RESIDENCY, MUNGATHU ROAD
         EDAPPALLY, KOCHI - 682 024.

     THIS OP (DEBT RECOVERY TRIBUNAL) HAVING COME UP
FOR ADMISSION ON 22.06.2023, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 OP(DRT).3004/2013
                                       2




                         ANU SIVARAMAN, J.
                         ---------------------------
                       OP(DRT).3004 of 2013
                       -------------------------------
                       Dated : 22nd June, 2023

                               JUDGMENT

It is submitted by the learned counsel for the petitioner that

the matter has been settled between the parties.

The Original Petition is accordingly dismissed as having

become infructuous.

Sd/-

ANU SIVARAMAN, Judge

Mrcs