Sheela Kumari O vs Vinod
2023 Latest Caselaw 7014 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
   THURSDAY, THE 22ND DAY OF JUNE 2023 / 1ST ASHADHA, 1945
                 CON.CASE(C) NO. 1002 OF 2023
 AGAINST THE JUDGMENT IN W.P.(C).NO.10333/2023 OF HIGH COURT
                          OF KERALA


PETITIONER/PETITIONER IN W.P.(C)

          SHEELA KUMARI O
          AGED 47 YEARS
          W/O. ANIL KUMAR,
          ABHILASH BHAVAN, CHERIKONAM,
          KANNANALLUR, THRIKOVILVATTOM P.O.,
          KOLLAM DISTRICT, PIN - 676576

          BY ADV K.V.JAYADEEP MENON


RESPONDENT/3RD RESPONDENT IN W.P.(C):

          VINOD
          AGED AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
          THE DEPUTY SUPERINTENDENT OF POLICE,
          CHATHANNUR, KOLLAM DISTRICT,
          KERALA, PIN - 691572
     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 22.06.2023, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 Con.Case(C)No.1002 of 2023
                                    : 2:




                      P.V.KUNHIKRISHNAN, J.
                   ----------------------------------------
                    Con.Case(C)No.1002 of 2023
                  ------------------------------------------
                Dated this the 22nd day of June, 2023

                              JUDGMENT

The learned Government Pleader submitted that, the

directions are complied with.

Therefore, this contempt case is closed.

Sd/-

P.V.KUNHIKRISHNAN JUDGE

jka/22.06.23.

Con.Case(C)No.1002 of 2023

APPENDIX OF CON.CASE(C) 1002/2023

PETITIONER ANNEXURES Annexure1 THE CERTIFIED COPY OF THE JUDGMENT DATED 29.03.2023 IN WRIT PETITION NO. 10333 OF 2023 PASSED BY THIS HONOURABLE COURT.

Annexure2 THE TRUE PHOTOCOPY OF THE LETTER DATED 08.03.2023 ISSUED BY THE CHIEF NEPHROLOGIST OF WEST FORT HI - TECH HOSPITAL LTD., THRISSUR