The Authorised Officer, Indian ... vs Asok Kumar S.K
2023 Latest Caselaw 7011 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
           THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
  THURSDAY, THE 22ND DAY OF JUNE 2023 / 1ST ASHADHA, 1945
                   OP (DRT) NO. 4456 OF 2013
        SA 125/2010 OF DEBT RECOVERY TRIBUNAL, ERNAKULAM
PETITIONER/DEFENDANT

           THE AUTHORISED OFFICER, INDIAN BANK
           P.B.NO.3, INDIAN BANK TOWERS, MAIN ROAD, KOLLAM.
           BY ADV SRI.T.K.AJITH KUMAR


RESPONDENTS/APPLICANTS

    1      ASOK KUMAR S.K
           KAIPPILAZHIKATHU VEEDU, THEVALAPURAM EAST, PUTHUR
           P.O., KOLLAM DISTRICT, PIN-691507.
    2      K.P.K.SURENDRAN NAIR
           KAIPPILAZHIKATHU VEEDU, THEVELAPURAM EAST, PUTHUR
           P.O., KOLLAM DISTRICT, PIN-691507.
    3      SHEEBA.P.
           KAIPPILAZHIKATHU VEEDU, THEVELAPURAM EAST, PUTHUR
           P.O., KOLLAM DISTRICT, PIN-691507.

     THIS OP (DEBT RECOVERY TRIBUNAL) HAVING COME UP
FOR ADMISSION ON 22.06.2023, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 OP(DRT).4456/2013
                                      2

                        ANU SIVARAMAN, J.
                        ---------------------------
                      OP(DRT).4456 of 2013
                      -------------------------------
                      Dated : 22nd June, 2023

                              JUDGMENT

This original petition was filed as early as on 10.12.2013

and urgent notice on admission was ordered on 11.12.2013.

Though notice was sent to the respondents, service of notice to

1st and 3rd respondents is not yet complete. In view of the efflux

of time, I am of the opinion that nothing survives for

consideration in this Original Petition.

The OP(DRT) is accordingly closed as having become

infructuous

Sd/-

ANU SIVARAMAN, Judge

Mrcs