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George Jacob vs Vishnu Raj Ias
2023 Latest Caselaw 7004 Ker

Citation : 2023 Latest Caselaw 7004 Ker
Judgement Date : 22 June, 2023

Kerala High Court
George Jacob vs Vishnu Raj Ias on 22 June, 2023
           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
             THE HONOURABLE MR.JUSTICE N.NAGARESH
   THURSDAY, THE 22ND DAY OF JUNE 2023 / 1ST ASHADHA, 1945
                 CON.CASE(C) NO. 1071 OF 2023
 AGAINST THE ORDER/JUDGMENTWP(C) 33599/2022 OF HIGH COURT OF
                              KERALA
PETITIONER/PETITIONER:

          GEORGE JACOB
          AGED 66 YEARS
          S/O JACOB VARGHESE (LATE), SPRING FLOWER
          APARTMENTS, MOOLEPADAM ROAD, NEAR ST. JUDE QUARRY,
          VAZHAKKALA, THRIKKAKKARA.P.O., THRIKKAKKARA NORTH
          (PART) ERNAKULAM, PIN - 682 021
          REPRESENTED BY HIS POWER OF ATTORNEY HOLDER, PAUL
          DAVIS, AGED 42 YEARS, S/O. DAVIS JOSEPH, MANADAN
          HOUSE, NEERICODE, NEERICODE.P.O., KARUMALLOOR,
          NEERICODE, ERNAKULAM- 683 511.

          BY ADVS.
               AVANEESH KOYIKKARA
               SALJO JOSE


RESPONDENT/2ND RESPONDENT :

          VISHNU RAJ IAS
          (AGE AND FATHER'S NAME NOT KNOWN TO THE
          PETITIONER), REVENUE DIVISIONAL OFFICER, FORT KOCHI
          REVENUE DIVISIONAL OFFICE, KB JACOB RD, FORT KOCHI,
          KOCHI HEAD POST, ERNAKULAM., PIN - 682 001.

          SREE RAJEEV JYOTHISH GEORGE (GP)


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 22.06.2023, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 Con.Case (C) No.1071 of 2023
                                     2

                                JUDGMENT

Dated this the 22nd day of June, 2023

Government Pleader representing the respondent

submits that the directions contained in the judgment dated

03.11.2022 in W.P.(C) No.33599 of 2022 stand complied with and

an order has been passed on 20.06.2023.

Recording the submission, the Contempt of Court Case

is closed.

Sd/-

N.NAGARESH AMR JUDGE Con.Case (C) No.1071 of 2023

APPENDIX OF CON.CASE(C) 1071/2023

PETITIONER'S ANNEXURES

Annexure A1 A CERTIFIED COPY OF JUDGMENT IN W.P.(C) NO.33599/2022 DATED 03.11.2022.

Power of Attorney POWER OF ATTORNEY.

 
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