Citation : 2023 Latest Caselaw 6901 Ker
Judgement Date : 22 June, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
THURSDAY, THE 22ND DAY OF JUNE 2023 / 1ST ASHADHA, 1945
OP (FC) NO. 361 OF 2023
OP(HMA) 141/2021 OF THE FAMILY COURT, MAVELIKARA, WHICH IS
NOW PENDING IN THE FILES OF FAMILY COURT, KOTTARAKKARA AS
OP(HMA) 408/2022 OF FAMILY COURT, KOTTARAKKARA
PETITIONER/PETITIONER:
PRAMOD KUMAR M, AGED 30 YEARS,
S/O.MAHADEVAN PILLAI,
VAZHAPPALLIL HOUSE, MALAMEL BHAGAM,
KAREELAKULANGARA P.O, KAYAMKULAM,
ALAPPUZHA, PIN - 628151.
BY ADVS.
ABRAHAM SAMSON
LOVELY SAMSON
SAFAL P. SALIM
K.SURESH KUMAR (KURATHIKADU)
RESPONDENTS 1-3/RESPONDENTS 1-3:
1 SOBHA S, AGED 27 YEARS, D/O.SANTHAKUMARI AMMA,
ASSISTANT MANAGER, CANARA BANK, KOLLAM MAIN
BRANCH, CONVENT ROAD, MAHESWARI MANSION,
THAMARAKULAM, KOLLAM, 691520 (FROM SUBHA
BAHAVAN, UMMANNOR P.O, VALAKAM, KOTTARAKKARA,
KOLLAM DISTRICT, PIN - 691520.
2 PRABHAKARAN PILLAI, AGED 59 YEARS,
SUBHA BHAVAN, UMMANNOR P.O, VALAKAM,
KOTTARAKKARA, KOLLAM DISTRICT, PIN - 691520.
3 SANTHAKUMARI AMMA, AGED 55 YEARS,
W/O.PRABHAKARAN PILLAI,
SUBHA BAHAVAN, UMMANNOR P.O, VALAKAM,
KOTTARAKKARA, KOLLAM DISTRICT, PIN - 691520.
THIS OP (FAMILY COURT) HAVING COME UP FOR ADMISSION ON
22.06.2023, ALONG WITH OP (FC).375/2023, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
OP(FC) Nos.375 & 361 of 2023 2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
THURSDAY, THE 22ND DAY OF JUNE 2023 / 1ST ASHADHA, 1945
OP (FC) NO. 375 OF 2023
OP (G&W)91/2022 OF FAMILY COURT, KOTTARAKKARA
PETITIONER/PETITIONER:
PRAMOD KUMAR M, AGED 30 YEARS,
S/O MAHADEVAN PILLAI, VAZHAPPALLIL HOUSE,
MALAMEL BHAGAM, KAREELAKULANGARA P.O,
KAYAMKULAM, ALAPPUZHA, PIN - 628151.
BY ADVS.
ABRAHAM SAMSON
LOVELY SAMSON
SAFAL P. SALIM
K.SURESH KUMAR (KURATHIKADU)
RESPONDENT/RESPONDENT:
SOBHA S, AGED 27 YEARS,
D/O SANTHAKUMARI AMMA, ASSISTANT MANAGER,
CANARA BANK, KOLLAM MAIN BRANCH, CONVENT
ROAD, MAHESWARI MANSION, THAMARAKULAM,
KOLLAM, PIN - 691520.
THIS OP (FAMILY COURT) HAVING COME UP FOR ADMISSION ON
22.06.2023, ALONG WITH OP (FC).361/2023, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
OP(FC) Nos.375 & 361 of 2023 3
A.MUHAMED MUSTAQUE &
SOPHY THOMAS, JJ.
-------------------------------------------
OP (FC) Nos.375 & 361 of 2023
-------------------------------------------
Dated this the 22nd day of June, 2023
JUDGMENT
Sophy Thomas, J.
The husband filed the above original petitions seeking a
direction to the Family Court, Kottarakkara for early disposal of
OP (HMA) No.408 of 2022 and OP (G&W) No.91 of 2022 filed by
him.
2. According to the petitioner, he had approached the Family
Court for early hearing of the matter by filing I.A No.1 of 2023,
and no orders are passed on that petition. The copy of I.A No.1 of
2023 said to have been filed by the petitioner before the Family
Court, Kottarakkara is not seen produced in the above original
petitions.
3. If such an application is filed by the petitioner and is still
pending before the Family Court, Kottarakkara, we direct the
Family Court to dispose that I.A within a period of two weeks from
today, following the directions in Shiju Joy vs. Nisha (2021 (2)
KLT 607).
Directing the Family Court to dispose I.A No.1 of 2023 within
a period of two weeks from today, above original petitions are
disposed of.
Sd/-
A.MUHAMED MUSTAQUE JUDGE
Sd/-
SOPHY THOMAS JUDGE
smp
APPENDIX OF OP (FC) 361/2023
PETITIONER'S EXHIBITS:
Exhibit P1 THE TRUE COPY OF THE O.P. (H.M.A) 141/2021 PETITION FILED BEFORE THE FAMILY COURT, MAVELIKARA DATED 27.01.2021.
RESPONDENTS' EXHIBITS: NIL
APPENDIX OF OP (FC) 375/2023
PETITIONER'S EXHIBITS:
Exhibit P1 THE TRUE COPY OF THE PETITION OP(G&W) 91 OF 2022 DATED 9.6.2021 PENDING BEFORE THE FAMILY COURT, KOTTARAKKARA.
RESPONDENT'S EXHIBITS: NIL
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