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M/S.Adoor Dental College @ ... vs The Payipra Grama Panchayath
2023 Latest Caselaw 6896 Ker

Citation : 2023 Latest Caselaw 6896 Ker
Judgement Date : 22 June, 2023

Kerala High Court
M/S.Adoor Dental College @ ... vs The Payipra Grama Panchayath on 22 June, 2023
            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
         THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
  THURSDAY, THE 22ND DAY OF JUNE 2023 / 1ST ASHADHA, 1945
                     WP(C) NO. 34245 OF 2017
PETITIONER

            M/S.ANNOOR DENTAL COLLEGE @ HOSTPIAL
            PUTHUPPADY PO, PERUMATTOM, MUVATTUPUZHA-
            686673,REPRESENTED BY ITS DIRECTOR.
            BY ADVS.
            SRI.K.JAJU BABU (SR.)
            SRI.ARJUN SANTHOSH
            SMT.M.U.VIJAYALAKSHMI


RESPONDENTS

    1       THE PAYIPRA GRAMA PANCHAYATH
            PEZHAKKAPPALLY PO, MUVATTUPUZHA-
            686673.REPRESENTED BY ITS SECRETARY.
    2       THE SECRETARY
            PAYIPRA GRAMA PANCHAYTH,PEZHAKKAPPALLY PO,
            MUVATTUPUZHA.686673.
    3       STATE OF KERALA
            REPRESENTED BY SECRETARY TO GOVERNMENT,REVENUE
            DEPARTMENT, GOVERNMENT
            SECRETARIAT,THIRUVANANTHAPURAM.695001.
            BY ADV SRI.C.A.NAVAS


            SMT.RESMITHA R CHANDRAN-GP



     THIS     WRIT   PETITION    (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 22.06.2023, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 WPC.34245/2017
                                      2




                        ANU SIVARAMAN, J.
                            --------------------
                       W.P.(C).34245 of 2017
                          -----------------------
                       Dated : 22nd June, 2023

                              JUDGMENT

It is submitted by the learned counsel appearing for the

Panchayat that the entire amount demanded till 2022 has been

paid by the petitioner and that nothing survives for consideration

in this writ petition. The above submission is recorded.

The writ petition is closed.

Sd/-

ANU SIVARAMAN, Judge

Mrcs WPC.34245/2017

APPENDIX OF WP(C) 34245/2017

PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE GOVERNMENT ORDER GO(MS) NO.2425/04/LSGD DATED 12.7.2004. EXHIBIT P2 TRUE COPY OF THE STATEMENT ALONG WITH DEMAND NOTICE AND RECEIPT SHOWING REMITTANCE OF PROPERTY TAX DURING 2013- 14N AND 2014-15.

EXHIBIT P3 TRUE COPY OF THE DEMAND NOTICES DATED 17.12.2016 FOR THE YEAR 2015-16 AND 2016-17 ALONG WITH THE STATEMENT IN RESPECT OF 17 BUILDINGS OF THE COLLEGE. EXHIBIT P4 TRUE COPY OF THE OBJECTION DATED 25.3.2017 SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT.

EXHIBIT P5 TRUE COPY OF THE R.R DEMAND NOTICE DATED 26.9.2017 ISSUED BY TEH 2ND RESPONDENT IN FAVOUR OF THE PETITIONER INSTITUTION. RESPONDENT EXHIBITS EXHIBIT R2 A TRUE COPY OF THE PROPERTY TAX ASSESSMENT DETAILS DATED NIL EXHIBIT R2 B TRUE COPY OF THE EXTRACR OF TAX RECEIPT DATED 09.05.2019 EXHIBIT R2 C THE TRUE COPY OF PANCHAYATH LICENSE DATED 26.09.2019 EXHIBIT R 2D TRUE COPY OF LETTER DATED 24.08.2019 EXHIBIT R2 E TRUE COPY OF JUDGMENT DATED 22.01.2019 IN WPC.NO. 12024/2015 OF THIS HONOURBLE COURT.

 
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