Cochin International Airport ... vs The State Information Commission
2023 Latest Caselaw 6847 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
             THE HONOURABLE THE CHIEF JUSTICE MR.S.V.N.BHATTI
                                    &
                 THE HONOURABLE MR.JUSTICE BASANT BALAJI
         Wednesday, the 21st day of June 2023 / 31st Jyaishta, 1945
                              WA NO. 91 OF 2023

    AGAINST JUDGMENT DATED 02.12.2022 IN WP(C) 20452/2019 OF THIS COURT

                                   ---

APPELLANT/PETITIONER:

     M/S. COCHIN INTERNATIONAL AIRPORT LTD.,KOCHI AIRPORT P.O.,
     NEDUMBASSERY, ERNAKULAM DISTRICT-683111.
     REPRESENTED BY ITS COMPANY SECRETARY SRI. SAJI K GEORGE.

BY SENIOR ADVOCATE SRI.S.SREEKUMAR AND ADV.SRI.S.HARIKRISHNAN

RESPONDENTS/RESPONDENTS:

  1. THE STATE INFORMATION COMMISSION, OFFICE OF STATE INFORMATION
     COMMISSION, PUNNEN ROAD, THIRUVANANTHAPURAM- 695001.

     AND ANOTHER.

BY STANDING COUNSEL FOR R1



      Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to stay operation of Judgment dated 02.12.2022 passed by the learned
Single Judge in the W.P.(C) No.20452 of 2019 and Ext.P10 Order passed by
the State Information Commission, pending disposal of the Writ Appeal.


       This Writ Appeal again coming on for orders along with connected
cases on 21/06/2023 upon perusing the appeal memorandum and this court's
order dated 25/05/2023, the court on the same day passed the following:
                                        S.V.N.BHATTI, C.J
                                              &
                                      BASANT BALAJI, J.

                      ---------------------------------------
                   W.A. Nos.45, 46, 64, 73, 80, 86, 88, 91 & 93 of 2023
                   ---------------------------------------
                                      Dated: 21st June, 2023




                                               ORDER

S.V.N.BHATTI, C.J

The interim order stands extended till 10.07.2023.

Sd/-

S.V.N.BHATTI, CHIEF JUSTICE

Sd/-

BASANT BALAJI, JUDGE ss

21-06-2023 /True Copy/ Assistant Registrar