Citation : 2023 Latest Caselaw 6843 Ker
Judgement Date : 20 June, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
TUESDAY, THE 20TH DAY OF JUNE 2023 / 30TH JYAISHTA, 1945
WP(C) NO. 6306 OF 2023
PETITIONER/S:
PADINHARE PUTHIYOTTIL NARAYANAN
AGED 87 YEARS
RESIDING AT PADINHARE PUTHIYOTTIL HOUSE, P.O. ELATHOOR,
KOZHIKODE DISTRICT, PIN - 673021
BY ADVS.
PREETHI. P.V.
K.SUJAI SATHIAN
M.V.BALAGOPAL
GOURI MEEMPAT
SANGEETHA SREEKUMAR
T.SETHUMADHAVAN (SR.)
RESPONDENT/S:
1 LAND TRIBUNAL(LR) , CIVIL STATION,
ERANHIPPALAM, KOZHIKODE DISTRICT, PIN - 673020
2 THE DISTRICT COLLECTOR
COLLECTORATE,CIVIL STATION, KOZHIKODE, PIN - 672030
3 C.M.VINEETHA, W/O. SUNIL KUMAR, KALA(H),EDAKKAD,
PUTHIYANGADI, KOZHIKODE, PIN - 673021
SMT.DEEPA V[G.P]
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.06.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 6306 OF 2023 2
JUDGMENT
When this matter is taken up for consideration today,
learned counsel appearing for the petitioner submits that the
writ petition may be closed as the grievance of the petitioner
has been substantially redressed. Accordingly, the writ petition
is closed.
Sd/-
GOPINATH P.
JUDGE ajt
APPENDIX OF WP(C) 6306/2023
PETITIONER EXHIBITS Exhibit P1 A.TRUE COPY OF THE ORDER OF THE LAND TRIBUNAL, KOZHIKODE IN OA NO:28/2004 DATED 31.08.2017 Exhibit P2 A. TRUE COPY OF THE JUDGMENT IN WPC NO.11230/2022 DATED 30/03/2022. FILED BY THE PETITIONER BEFORE THIS HON'BLE COURT Exhibit P3 A. TRUE COPY OF THE COMMON ORDER IN IA 354/2018 IN AA.NO.99/2017 & AA 98/2018 DATED 22/07/2022 (APPELLATE AUTHORITY (LR) KANNUR) Exhibit P4 A.TRUE COPY OF THE INTIMATION GIVEN FROM THE DISTRICT COLLECTOR'S OFFICE (FILE NO:769566/2022 SP TAH (LT) KKD ) ON APPLICATION DATED 08/12/2022
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