Sajeevan .M vs Smt. Bhandari Swagath ...
2023 Latest Caselaw 6806 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
                 THE HONOURABLE MR.JUSTICE V.G.ARUN
    TUESDAY, THE 20TH DAY OF JUNE 2023 / 30TH JYAISHTA, 1945
                    CON.CASE(C) NO. 1122 OF 2023
  AGAINST THE ORDER/JUDGMENT WP(C) 3723/2022 OF HIGH COURT OF
                               KERALA
PETITIONER/PETITIONER

          SAJEEVAN .M
          AGED 56 YEARS
          S/O KRISHNAN. K. P VRINDAVANAM ,
          IRIVERI PO KANNUR, PIN - 670613

          BY ADVS.
          TESSY JOSE
          ELDHO PAUL

RESPONDENT/1ST RESPONDENT

          SMT. BHANDARI SWAGATH RANVEERCHAND, I.A.S
          AGED 45 YEARS
          FATHER'S NAME NOT KNOWN TO THE PETITIONER MANAGING
          DIRECTOR , KERALA WATER AUTHORITY, JALABHAVAN,
          VELLAYAMBALAM, THIRUVANANTHAPURAM,
          PIN - 695033

          SRI.P.M. JOHNY - SC FOR WATER AUTHORITY


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 20.06.2023, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 COC No.1122 of 2023
                                 2



                       JUDGMENT

Dated this the 20th day of June, 2023

Learned counsel for the petitioner submitted that the

amount has been paid. This is recorded and the Contempt of

Court Case is accordingly closed.

Sd/-

smm V.G.ARUN, JUDGE COC No.1122 of 2023

APPENDIX OF CON.CASE(C) 1122/2023

PETITIONER ANNEXURES Annexure A1 TRUE COPY OF THE JUDGMENT IN W.P.(C) NO.3723/2022 OF THIS HONOURABLE COURT DATED 27.10.2022