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Biju. P vs The University Of Calicut
2023 Latest Caselaw 6642 Ker

Citation : 2023 Latest Caselaw 6642 Ker
Judgement Date : 16 June, 2023

Kerala High Court
Biju. P vs The University Of Calicut on 16 June, 2023
                   IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
             THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                      &
                 THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
           Friday, the 16th day of June 2023 / 26th Jyaishta, 1945

                              WA NO. 82 OF 2023


(ARISING FROM THE JUDGMENT DATED 01.11.2022 IN WP(C) 19190/2022 OF THIS COURT)

 APPELLANTS/PETITIONERS:

   1. BIJU. P, AGED 44 YEARS, PRINTER GRADE-I UNIVERSITY OF
      CALICUT,THENHIPALAM, MALAPPURAM RESIDING AT PALAKUZHIYIL,MANASSERY P
      O MUKKOM, KOZHIKODE DISTRICT, PIN - 673602.
   2. MARTIN N J AGED 44 YEARS PRINTER GRADE-I UNIVERSITY OF
      CALICUT,THENHIPALAM, MALAPPURAM, RESIDING AT
      NADUVILATHARA,CHETTIYARMAD , PALLIKAL P O, MALAPPURAM, PIN - 673634.

 BY.ADVS.M/S. S.P. ARAVINDAKSHAN PILLAY, ANSHIN K.K & A.L.NAVANEETH
 KRISHNAN

 RESPONDENTS/RESPONDENTS:

   1. THE UNIVERSITY OF CALICUT, THENHIPALAM P.O., MALAPPURAM DISTRICT
      REPRESENTED BY THE REGISTRAR, PIN - 673635.
   2. VICE CHANCELLOR, UNIVERSITY OF CALICUT, THENHIPALAM P.O.,MALAPPURAM
      DISTRICT , PIN - 673635.
   3. SYNDICATE OF THE UNIVERSITY, UNIVERSITY OF CALICUT,THENHIPALAM
      P.O., MALAPPURAM DISTRICT REPRESENTED BY THE REGISTRAR, PIN -
      673635.
   4. THE SUPERINTENDENT, UNIVERSITY PRESS, UNIVERSITY OF CALICUT,
      THENHIPALAM P.O., MALAPPURAM DISTRICT , PIN - 673635.
   5. MOHAMMED FAROOK.P, OFFSET PRINTING MACHINE OPERATOR GRADE-II,
      UNIVERSITY OF CALICUT, THENHIPALAM, MALAPPURAM, PIN - 679635.
   6. DASAN UTTARAMBIL, OFFSET PRINTING MACHINE OPERATOR GRADE-II,
      UNIVERSITY OF CALICUT, THENHIPALAM, MALAPPURAM, PIN - 679635.
   7. THE STATE OF KERALA, REPRESENTED BY ITS SECRETARY,DEPARTMENT OF
      HIGHER EDUCATION,SECRETARIAT,THIRUVANANTHAPURAM-695 001.

 BY. SRI.P.C.SASIDHARAN,(SC) for R1, ADVS.M/S.AMAL KASHA, T.B.HOOD &
 M.ISHA, for R6.




      Prayer for interim relief in the Writ Appeal stating that in the
 circumstances stated in the appeal memorandum, the High Court be pleased
 to stay the judgment dated 01.11.2022 passed by the Learned Single Judge
in W.P.(C) No.19190/2020 and direct the University to provisionally
promote the appellants to the post of Offset Printing Machine Operator
Grade-II, pending disposal of the Writ Appeal.
     This Writ Appeal coming on for orders on 16.06.2023, upon perusing
the appeal mamorandum,, the court passed the following:
   A.K. JAYASANKARAN NAMBIAR & MOHAMMED NIAS C.P., JJ
                 ......................................................
                      WA Nos. 31 & 82 of 2023
              ................................................................
               Dated this the 16th day of June, 2023


                                  ORDER

A.K.Jayasankaran Nambiar. J

Interim order is extended until further orders.

Post these writ petitions along with connected cases in the disposal

list on 3.7.2023.

Sd/- A.K. JAYASANKARAN NAMBIAR, JUDGE

Sd/- MOHAMMED NIAS C.P.

JUDGE

dlk/16.6.2023

 
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