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Vinod Mohan vs Belraj
2023 Latest Caselaw 6609 Ker

Citation : 2023 Latest Caselaw 6609 Ker
Judgement Date : 13 June, 2023

Kerala High Court
Vinod Mohan vs Belraj on 13 June, 2023
                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
               THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                     &
                  THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
          Tuesday, the 13th day of June 2023 / 23rd Jyaishta, 1945
                      CON.CASE(C) NO. 1782 OF 2022(S)
PETITIONER:

     VINOD MOHAN, AGED 34 YEARS, S/O MADAN MOHAN,
     VADAKKEMADATHIL HOUSE, 8B, UNI HOMES, JUDGES AVENUE,
     KALOOR- 682 017.

    BY ADVS. M/S. ANAND KALYANAKRISHNAN, C.DHEERAJ RAJAN.

RESPONDENT:


     BELRAJ, SUB INSPECTOR OF POLICE,
     PALLURUTHY POLICE STATION, ERNAKULAM DISTRICT- 682 006.

    BY SRI.P. NARAYANAN, ADDL.PUBLIC PROSECUTOR

     This Contempt of court case (civil) having come up for orders on
13.06.2023, the court on the same day passed the following:


                                                            P.T.O.
                      A.MUHAMED MUSTAQUE & SOPHY THOMAS, JJ.
                   ------------------------------------------
                            Con.Case No.1782 of 2022
                   -------------------------------------------
                      Dated this the 13th day of June, 2023

                                           O R D E R

A.Muhamed Mustaque, J.

We are of the prima facie view that the

respondent committed a contempt by arresting the

petitioner in violation of the guidelines issued by

the Apex Court judgment in Arnesh Kumar v. State of

Bihar and Another [AIR 2014 SC 2756].

Post on 26.06.2023 for appearance of the

respondent.

Sd/-

A.MUHAMED MUSTAQUE, JUDGE Sd/-

SOPHY THOMAS, JUDGE ln

13-06-2023 /True Copy/ Assistant Registrar

 
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