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Nalinakshan.P.I vs Accounts Officer
2023 Latest Caselaw 6606 Ker

Citation : 2023 Latest Caselaw 6606 Ker
Judgement Date : 13 June, 2023

Kerala High Court
Nalinakshan.P.I vs Accounts Officer on 13 June, 2023
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
     TUESDAY, THE 13TH DAY OF JUNE 2023 / 23RD JYAISHTA, 1945
                        WP(C) NO. 35867 OF 2015
PETITIONER:

    1     NALINAKSHAN.P.I
          AGED 59 YEARS
          S/O P.M. CHANDRASEKHARAN NAIR, 'CHITHRA', KOTTAMPARAMBA
          (PO), MEDICAL COLLEGE, KOZHIKODE DISTRICT
    2     SUNEESH V.K
          AGED 39 YEARS,
          S/O CHANDRAN, THIRUVONAM, CHERUVALAPPIL HOUSE,
          PANTHEERANKAVU, KOZHIKODE DISTRICT
          BY ADVS.
          SRI.P.V.KUNHIKRISHNAN
          SRI.P.V.ANOOP
          SRI.G.ANEESH
RESPONDENTS:

    1     ACCOUNTS OFFICER
          KOZHIKODE CORPORATION, KOZHIKODE, PIN-673 032
    2     SUPERINTENDING ENGINEER
          KOZHIKODE CORPORATION, KOZHIKODE, PIN-673 032
    3     KOZHIKODE CORPORATION
          REPRESENTED BY ITS SECRETARY, OFFICE OF THE KOZHIKODE
          CORPORATION, KOZHIKODE, PIN- 673 032
          BY ADV G.SANTHOSH KUMAR (P).
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
13.06.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 35867 OF 2015

                                     2




                               JUDGMENT

Dated this the 13th day of June, 2023

It is submitted by the learned counsel for the petitioners that the

writ petition has been rendered infructuous.

This writ petition is, accordingly, closed as infructuous.

Sd/-

ANU SIVARAMAN JUDGE NP WP(C) NO. 35867 OF 2015

APPENDIX OF WP(C) 35867/2015

PETITIONERS' EXHIBITS EXT.P1: TRUE COPY OF THE JUDGMENT DT. 6/8/02 IN OP 27438/2000 EXT.P2: TRUE COPY OF THE RELEVANT PAGES OF THE AGREEMENT DT. 6/11/14 BETWEEN THE 1ST PETITIONER AND THE CORPORATION EXT.P3: TRUE COPY OF THE FINAL BILL SANCTIONED BY THE ACCOUNTS OFFICER AND THE SUPERINTENDING ENGINEER DT. 17/9/15 EXT.P4: TRUE COPY OF THE FINAL BILL SANCTIONED BY THE ACCOUNTS OFFICER AND THE SUPERINTENDING ENGINEER DT. 10/6/15 RESPONDENTS' EXHIBITS: NIL

 
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