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Kadeeja Salam vs The Secretary, The Payyannur ...
2023 Latest Caselaw 6604 Ker

Citation : 2023 Latest Caselaw 6604 Ker
Judgement Date : 13 June, 2023

Kerala High Court
Kadeeja Salam vs The Secretary, The Payyannur ... on 13 June, 2023
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
      TUESDAY, THE 13TH DAY OF JUNE 2023 / 23RD JYAISHTA, 1945
                         WP(C) NO. 20068 OF 2015
PETITIONER:

            KADEEJA SALAM
            AGED 52 YEARS
            W/O. S.A.SALAM, NOOR MADEENATH HOUSE, NEAR DANGERMUKKU
            BUS STOP, RAMANTHALI VILLAGE, THALIPARAMB TALUK.

            BY ADV SRI.P.M.HABEEB



RESPONDENTS:

     1      THE SECRETARY, THE PAYYANNUR MUNICIPALITY
            PAYYANNUR MUNICIPALITY, PAYYANNUR-670 307.

     2      THE PAYYANNUR MUNICIPALITY
            REPRESENTED BY ITS SECRETARY, PAYYANNUR MUNICIPALITY,
            PIN-670 307.

            BY ADV SRI.M.SASINDRAN




     THIS   WRIT   PETITION   (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
13.06.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) No.20068 OF 2015

                                      2




                       ANU SIVARAMAN, J.
                 =========================
                    W.P.(C) No.20068 of 2015
                 =========================

                   Dated this the 13th day of June, 2023

                            JUDGMENT

This writ petition is filed challenging Exhibit P2 order

of the Municipality and seeking directions to the respondents

not to demolish the room.

It is submitted by the learned counsel for the

Municipality that there is no proposal to demolish the

petitioner's room and that necessary steps will be taken, even

if found necessary, only after putting the petitioner specifically

on the reason and after hearing her contentions.

The said submission is recorded The writ petition is

closed, setting aside Exhibit P2.

Sd/-

ANU SIVARAMAN JUDGE SSK/13/06 WP(C) No.20068 OF 2015

PENDIX PETITIONER EXHIBITS Exhibit-P1 P1 : COPY OF THE GIFT DEED DTD.11.12.2011.

Exhibit-P2 P2 : COPY OF TAX RECEIPT.

Exhibit-P3 P3 : COPY OF THE CERTIFICATE ISSUED BY THE MUNICIPALITY DTD.12.12.2013.

 
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