Ananthapuri Educational Society vs The Secretary, ...
2023 Latest Caselaw 6603 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
     TUESDAY, THE 13TH DAY OF JUNE 2023 / 23RD JYAISHTA, 1945
                        WP(C) NO. 39272 OF 2015
PETITIONER:

          ANANTHAPURI EDUCATIONAL SOCIETY
          TC 6/446/7(OLD), TC 33/2320/2(NEW), ARAPPURA JUNCTION,
          VATTIYOORKKAVU, THIRUVANANTHAPURAM -695 013,
          REPRESENTED BY ITS GENERAL SECRETARY M.LAILA KUMARI.
          BY ADVS.
          SRI.RAVI KRISHNAN
          SRI.RAHUL SHENOY
RESPONDENTS:

    1     THE SECRETARY,
          THIRUVANANTHAPURAM CORPORATION, THIRUVANANTHAPURAM.
    2     THIRUVANANTHAPURAM CORPORATION
          THIRUVANANTHAPURAM, REPRESENTED BY ITS SECRETARY.
          BY ADVS.
          SRI.N.NANDAKUMARA MENON (SR.)
          SRI.SUMAN CHAKRAVARTHY
          SRI.P.K.MANOJ KUMAR, SC, TVPM CORPORATION
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
13.06.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 39272 OF 2015

                                     2




                               JUDGMENT

Dated this the 13th day of June, 2023

It is submitted by the learned counsel for the petitioner that the

writ petition has become infructuous.

This writ petition is, accordingly, dismissed as infructuous.

Sd/-

ANU SIVARAMAN JUDGE NP