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Peedikayullaparambath ... vs P.P.Raveendran
2023 Latest Caselaw 6593 Ker

Citation : 2023 Latest Caselaw 6593 Ker
Judgement Date : 13 June, 2023

Kerala High Court
Peedikayullaparambath ... vs P.P.Raveendran on 13 June, 2023
RSA No.508/2021                                   1/1

                             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                             PRESENT
                               THE HONOURABLE MR.JUSTICE T.R.RAVI
                  Tuesday, the 13th day of June 2023 / 23rd Jyaishta, 1945
                               IA.NO.1/2021 IN RSA NO. 508 OF 2021
                                AS 17/2019 OF SUB COURT, VATAKARA
                             OS 243/2014 OF MUNSIFF COURT, NADAPURAM
   PETITIONERS/APPELLANTS:

      1. PEEDIKAYULLAPARAMBATH CHANDRAMATHI,D/O KUNHIKANARAN, AGED 65 YEARS, SWASTHAM,
          VALAYAM AMSOM, DESOM, VATAKARA TALUK, KOZHIKODE DISTRICT.

           And others

   RESPONDENT/RESPONDENT:

          1.P.P.RAVEENDRAN, S/O KUNHIKANARAN, AGED 63 YEARS, ROOPIKA HOUSE, NIRMALAGIRI
          P.O.,RAMAPURAM ROAD, KANDAMKUNNU AMSOM, KAITHERI DESOM, THALASSERY TALUK, KANNUR
          DISTRICT.

          Application praying that in the circumstances stated in the affidavit filed
   therewith the High Court be pleased to stay the operation of the judgment and decree
   dated 10.06.2019 in O.S.No.243/2014 on the file of the Court of Munsiff, Nadapuram, as
   confirmed in the judgment and decree in A.S No.17/2019 on the file of the Court of the
   Subordinate Judge, Vatakara, pending disposal of the above regular second appeal in
   this Hon'ble Court.
          This Application again coming on for orders upon perusing the application and
   the affidavit filed in support thereof and this Court's order dated 14.12.2022 and
   upon hearing the arguments of M/S M.GOPIKRISHNAN NAMBIAR, K.JOHN MATHAI, JOSON
   MANAVALAN, KURYAN THOMAS, PAULOSE C. ABRAHAM, RAJA KANNAN,             Advocates for the
   petitioners and of M/S P.B.KRISHNAN, P.B.SUBRAMANYAN, SABU GEORGE, MANU VYASAN PETER
   Advocates for the respondent, the court passed the following:

                                              ORDER

Interim order is extended by three months.

                                                             Sd/-      T.R.RAVI,   JUDGE




13-06-2023                          /True Copy/                                    Assistant Registrar
 

 
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