Citation : 2023 Latest Caselaw 6585 Ker
Judgement Date : 13 June, 2023
CRP No.248/2022 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE P.SOMARAJAN
Tuesday, the 13th day of June 2023 / 23rd Jyaishta, 1945
IA.NO.1/2022 IN CRP NO. 248 OF 2022
AS 17/2021 OF THE DISTRICT COURT, MANJERI, MALAPPURAM
O.S. 4/2017 OF THE SUB COURT, TIRUR
PETITIONERS/ PETITIONERS:
1. MOHAMMED ALIAS KUNHAPPU, AGED 68 YEARS, S/O. CHEKKU HAJI,
PULIYANKODATH, KUTTIPPURAM, TIRUR TALUK, MALAPPURAM DISTRICT, PIN -
679 571.
AND ANOTHER.
RESPONDENTS/ RESPONDENTS:
1. MOHAMMED ALI, AGED 62 YEARS, S/O. ENUDHEEN, POTTAMMAL KUNHANNGATTIL
HOUSE, KUTTIPPURAM AMSOM DESOM, P.O. KUTTIPPURAM, TIRUR TALUK,
MALAPPURAM DISTRICT, PIN-679 571.
AND 3 OTHERS.
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to stay further
proceedings pursuant to the judgment in O.S 4/2017 of the Sub Court,
Tirur, pending disposal of this Civil Revision Petition.
This Application again coming on for orders upon perusing the
application and the affidavit filed in support thereof and this court's
orders dated 31.05.2023 and upon hearing the arguments of Sri. K.A.SALIL
NARAYANAN, Advocate for the petitioners and of Sri. M.DEVESH, Advocate for
the respondent 1, the court passed the following:
O R D E R
Interim order is extended till 20-06-2023.
Post on 20-06-2023 along with connected case.
Sd/- P.SOMARAJAN, JUDGE.
13-06-2023 /True Copy/ Assistant Registrar
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