Dr Mathews Stephan vs Kerala University Of Health ...
2023 Latest Caselaw 6581 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE GOPINATH P.
     TUESDAY, THE 13TH DAY OF JUNE 2023 / 23RD JYAISHTA, 1945
                        WP(C) NO. 10602 OF 2023
PETITIONER/S:


          DR MATHEWS STEPHAN
          AGED 30 YEARS
          S/O STEPPANOSE
          [REG NUMBER:- 192190015,
          AMALA INSTITUTE OF MEDICAL SCIENCES,
          THRISSUR]
          PERMANENTLY RESIDING AT
          NELLIKKAPARAMBIL HOUSE THOVARIMALA P.O.,
          SULTHAN BATHERY,
          WAYANAD, PIN - 673592
          BY ADVS.
          M.P.ASHOK KUMAR
          BINDU SREEDHAR
          ASIF N
RESPONDENTS:


    1     KERALA UNIVERSITY FOR HEALTH SCIENCES
          REPRESENTED BY THE REGISTRAR,
          MEDICAL COLLEGE P. O.,
          THRISSUR, PIN - 680596
    2     THE CONTROLLER OF EXAMINATIONS
          KERALA UNIVERSITY FOR HEALTH SCIENCES,
          MEDICAL COLLEGE P. O.,
          TRISSUR, PIN - 680596
    3     THE GOVERNING COUNCIL
          KERALA UNIVERSITY FOR HEALTH SCIENCES,
          REPRESENTED BY THE VICE CHANCELLOR,
          MEDICAL COLLEGE P. O.,
          THRISSUR, PIN - 680596
    4     THE VICE CHANCELLOR
          KERALA UNIVERSITY OF HEALTH SCIENCES,
          MEDICAL COLLEGE POST,
          THRISSUR,
          PIN - 680596
    5     MALPRACTICES AND LAPSES ENQUIRY COMMITTEE
          REPRESENTED BY CONTROLLER OF EXAMINATIONS
          KERALA UNIVERSITY OF HEALTH SCIENCES,
          MEDICAL COLLEGE POST,
          THRISSUR,
          PIN - 680596
 W.P.(C)No.10602 of 2023

                                         2

       6        THE PRINCIPAL
                AMALA MEDICAL COLLEGE, SH69,
                AMALANAGAR,
                THRISSUR, PIN - 680555

                BY ADVS.
                P.SREEKUMAR, STANDING COUNSEL
                E.U.DHANYA
                LINDONS C.DAVIS(K/1115/2009)
                N.S.SHAMILA(K/222/2016)
                SWATHY A.P.(K/001801/2021)


        THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON    13.06.2023,         THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 W.P.(C)No.10602 of 2023

                                     3




                          JUDGMENT

The learned counsel for the petitioner seeks

permission to withdraw this writ petition. Permission

is granted. Accordingly, the writ petition is dismissed

as withdrawn.

Sd/-

GOPINATH P., JUDGE rkj