Anitha Rajan vs Enforcement Officer
2023 Latest Caselaw 6573 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                   THE HONOURABLE MR.JUSTICE V.G.ARUN
     TUESDAY, THE 13TH DAY OF JUNE 2023 / 23RD JYAISHTA, 1945
                        CRL.MC NO. 2256 OF 2014
AGAINST THE ORDER/JUDGMENT IN LP 46/2008 OF JUDICIAL MAGISTRATE OF
                      FIRST CLASS -I,KOTTARAKKARA
PETITIONER/S:

          ANITHA RAJAN
          S/O.SRI.K.N.RAJAN,PROPRIETOR,BHARATHEEYA TRADING
          COMPANY,AMBALATHUNKALA.P.O,KOTTARAKKARA,KOLLAM,NOW
          RESIDING AT KUROOMVILA
          VEEDU,AMBALATHUNKALA.P.O,KOTTARAKKARA.
          BY ADV SRI.SYAM J SAM


RESPONDENT/S:

    1     ENFORCEMENT OFFICER
          EMPLOYEE PROVIDENT FUND ORGANIZATION,DISTRICT
          OFFICE,HOSPITAL ROAD,KOLLAM.
    2     STATE OF KERALA
          REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
          KERALA,ERNAKULAM-31.
          BY ADVS.
          Pirappancode V.S.Sudheer V.S
          AKASH S.(K/980/2008)
          GIRISH KUMAR M S(K/001593/2018)
          V.S.VARALEKSHMI(K/000910/2019)
          DEVIKA JAYARAJ(K/003117/2022)


OTHER PRESENT:

          SR.PP.RENJITH GEORGE;SC FOR EPFO SAJEEV KUMAR K.GOPAL


     THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
13.06.2023, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 CRL.MC NO. 2256 OF 2014
                                2

                           O R D E R

Dated this the 13th day of June, 2023

There is no representation for the petitioner today. A perusal

of the order dated 15.11.2022 reveals that there was no

representation for the petitioner on the earlier occasions also. This

clearly indicates that the petitioner is not interested in proceeding

with the Crl.M.C.

The Crl. M.C is hence dismissed.

Sd/-

V.G ARUN JUDGE

SJ CRL.MC NO. 2256 OF 2014

APPENDIX OF CRL.MC 2256/2014

PETITIONER ANNEXURES ANNEXURE-A1 COPY OF THE COMPLAINT GIVEN TO THE ACCUSED INC.C.500/2005 PENDING BEFORE JFMC 1 KOTTARAKKARA.