Veiloor Muslim Puthenpally ... vs George Kiju
2023 Latest Caselaw 6564 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
               THE HONOURABLE MR. JUSTICE P.SOMARAJAN
     TUESDAY, THE 13TH DAY OF JUNE 2023 / 23RD JYAISHTA, 1945
                       OP(C) NO. 1069 OF 2020
        AGAINST THE ORDER/JUDGMENT IN OS 208/2019 OF MUNSIFF
                            COURT,ATTINGAL
PETITIONER/1ST DEFENDANT:

           VEILOOR MUSLIM PUTHENPALLY JAMA-ATH,
           MURUKUMPUZHA P O, THIRUVANANTHAPURAM, REPRESENTED BY
           ITS SECRETARY, H. SALIM, AGED 60 YEARS, S/O. HUSSAIN
           KUTTY.
           BY ADV J.JAYAKUMAR


RESPONDENTS/PLAINTIFFS & OTHER DEFENDANTS:

    1      GEORGE KIJU, JOSEAL DALE VILLA, MP/18/515A,
           MURUKKUMPUZHA P O, THIRUVANANTHAPURAM-695302.
    2      ST. AUGUTINES CHURCH,
           MURUKKUMPUZHA P O, THIRUVANANTHAPURAM - 695302,
           REPRESENTED BY ITS PRESIDENT REV.FR.JOSEPH BASTIN.
    3      WALTER PERIRA,
           HIGHLAND HOME, VEILOOR VILLAGE, MURUKKUMPUZHA P O,
           THIRUVANANTHAPURAM-695302.
    4      AGNUS WALTER,
           HIGHLAND HOME, VEILOOR VILLAGE, MURUKKUMPUZHA P O,
           THIRUVANANTHAPURAM-695302.
           BY ADVS.
           SRI.M.R.ANANDAKUTTAN
           SMT.M.A.ZOHRA
           SRI.MAHESH ANANDAKUTTAN
           SMT.SHREEJI R. NAIR


     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 13.06.2023,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(C) NO. 1069 OF 2020

                                   2


                               JUDGMENT

It is fairly submitted by the learned counsel for

the petitioner that the suit is now ripe for trial.

As such, he may be permitted to proceed with the trial

of the suit. The present petition is not pressed into

service. The trial court shall expedite the disposal

of the suit, being a suit of the year 2019, within a

time schedule of six months from the next posting

date.

Hence, the O.P.(C) is dismissed as not pressed.

Sd/-

P.SOMARAJAN JUDGE msp OP(C) NO. 1069 OF 2020

APPENDIX OF OP(C) 1069/2020

PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE PLAINT IN OS NO.208/2019 OF MUNSIFF COURT, ATTINGAL.

EXHIBIT P2 TRUE COPY OF THE INJUNCTION APPLICATION IA NO. 1609/2019 IN OS NO.208/2019 OF MUNSIFF COURT, ATTINGAL.

EXHIBIT P3 TRUE COPY OF THE OBJECTION FILED BY THE PETITIONER IN IA NO.1609.2019 IN OS NO.208/2019 OF MUNSIFF COURT, ATTINGAL. EXHIBIT P4 TRUE COPY OF THE IA NO.2696/2019 IN OS NO.208/2019 FILED BY THE PETITIONER BEFORE THE MUNSIFF COURT, ATTINGAL. EXHIBIT P5 TRUE COPY OF THE OBJECTION FILED BY THE 1ST RESPONDENT AGAINST IA NO.2696/2019 IN OS NO.208/2019 BEFORE THE MUNSIFF COURT, ATTINGAL.

EXHIBIT P6 TRUE COPY OF THE ORDER DATED 4.3.2020 IN IA NO.2696/2019 IN OS NO.208/2019 OF MUNSIFF COURT, ATTINGAL.

EXHIBIT P7 TRUE COPY OF THE IA NO.4/2020 IN OS NO.208/2019 FILED BY THE PETITIONER BEFORE THE MUNSIFF COURT, ATTINGAL. EXHIBIT P8 TRUE COPY OF THE SALE DEED NO.2114/2013 OF SRO, THIRUVANANTHAPURAM.

EXHIBIT P9 TRUE COPY OF THE ORDER DATED 11.1.2013 IN C.F.NO.2041/13 (UN-NUMBERED SUIT) OF MUNSIFF COURT, ATTINGAL.

EXHIBIT P10 TRUE COPY OF THE ORDER DATED 25.02.2019 OF DISTRICT COLLECTOR, THIRUVANANTHAPURAM.