Jiju J. Nair vs Aravind
2023 Latest Caselaw 6545 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR. JUSTICE P.SOMARAJAN
     TUESDAY, THE 13th DAY OF JUNE 2023 / 23RD JYAISHTA, 1945
                         OP(C) NO. 1199 OF 2023
           AS 27/2021 OF DISTRICT COURT, PATHANAMTHITTA
PETITIONERS/APPELLANTS:

    1     JIJU J. NAIR, AGED 39 YEARS,
          S/o JANARDHANAN NAIR, RESIDING AT GEETHANJALI HOUSE,
          THUMPAMONTAZHAMMURI, MEZHUVELI VILLAGE,
          KOZHENCHERRY TALUK, PATHANAMTHITTA DISTRICT,
          PIN - 689514

    2     JINU J. NAIR, AGED 35 YEARS,
          S/o JANARDHANAN NAIR, RESIDING AT GEETHANJALI HOUSE,
          THONNALLURMURI, PANDALAM VILLAGE, ADOOR TALUK,
          PATHANAMTHITTA DISTRICT, PIN - 689501

          BY ADVS. P.HARIDAS
                   BIJU HARIHARAN
                   SHIJIMOL M.MATHEW
                   P.C.SHIJIN
                   RISHIKESH HARIDAS
                   RAJASREE T.R.
                   ROSHIN MARIAM JACOB


RESPONDENT/RESPONDENT:

          ARAVIND, AGED 36 YEARS,
          GOVERNMENT EMPLOYEE, S/o RAMACHANDRAN NAIR,
          RESIDING AT VATTAPARAMBIL HOUSE, THONNALLURMURI,
          PANDALAM VILLAGE, PATHANAMTHITTA DISTRICT, PIN - 689501


     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 13.06.2023,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(C) No.1199 of 2023                 2



                                  JUDGMENT

The petitioners came up for a speedy disposal of the

appeal of the year 2021, Ext.P2, and as such notice to

the respondent is dispensed with. It is submitted that

the respondent entered appearance and as such the appeal

is ripe for final hearing. Hence, there will be a

direction to the appellate court to dispose of the appeal

within a time schedule of three months from the next

posting date.

The original petition will stand allowed accordingly.

Sd/-

P.SOMARAJAN JUDGE

DMR/-

APPENDIX OF OP(C) 1199/2023

PETITIONERS' EXHIBITS

Exhibit P1 TRUE COPY OF THE JUDGMENT IN O.S NO. 308/2014 DATED 31.03.2021 OF THE MUNSIFF COURT, ADOOR

Exhibit P2 TRUE COPY OF THE A.S.NO. 27 OF 2021 FILED BY THE PETITIONERS BEFORE THE DISTRICT COURT, PATHANAMTHITTA DATED 28.7.2021

// TRUE COPY //

P.A. TO JUDGE