Chami Ammanadathil vs District Collector Malappuram ...
2023 Latest Caselaw 6474 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
     TUESDAY, THE 13TH DAY OF JUNE 2023 / 23RD JYAISHTA, 1945
                        WP(C) NO. 19468 OF 2015
PETITIONERS:

    1     CHAMI AMMANADATHIL
          AGED 67 YEARS
          S/O. RUMUGHAN, MANNARAMALA PO,
          PATTIKKA VIA, MALAPPURAM DISTRICT

    2     RATHEESH P
          AGED 28 YEARS
          PATHIRIKULANTHINGAL, PACHERI,
          MANNARMALA PO, PATTIKKAD VIA, MALAPPURAM DISTRICT

    3     MANOJ P
          AGED 25 YEARS
          POOLKKAL HOUSE, MANNARMALA PO, PATTIKKAD VIA,
          MALAPPURAM DISTRICT

    4     AYYANPPANKUTTY
          AGED 67 YEARS
          KARUVANNATHODI HOUSE, MANNARMALA PO,
          PATTIKKAD VIA, MALAPPURAM DISTRICT
          BY ADVS.
          SRI.K.MOHANAKANNAN
          SMT.A.R.PRAVITHA
RESPONDENTS:

    1     DISTRICT COLLECTOR
          MALAPPURAM DISTRICT- 676 505

    2     THE GEOLOGIST
          MINING AND GEOLOGY DEPARTMENT, MANJERI,
          MALAPPURAM DISTRICT- 676 121

    3     VETTATHUR GRAMA PANCHAYATH
          REPRESENTED BY ITS SECRETARY, THELAKKAD PO,
          MALAPPURAM DISTRICT 679 325

    4     ENVIRONMENTAL ENGINEER
          KERALA STATE POLLUTION CONTROAL BOARD, DISTRICT OFFICE,
          MALAPPURAM DISTRICT 676 121
 WP(C) NO. 19468 OF 2015

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     5      KHAJA HUSSAIN
            S/O.ALI, KUTHUKALLAN HOUSE, AMMUNIKKAD (PO),
            PERINTHALMANNA, MALAPPURAM DISTRICT 679 322
            BY ADVS.
            SRI.P.C.SASIDHARAN
            SRI.T.NAVEEN SC, KERALA STATE POLLUTION CONTROL BOARD,
            SRI.P.B.KRISHNAN
            SRI.P.M.NEELAKANDAN
            SRI.S.NITHIN ANCHAL
            SRI.P.C.SASIDHARAN
            SRI.SABU GEORGE
            SRI.P.B.SUBRAMANYAN
            SMT.DEEPA NARAYANAN-SR.GP
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
13.06.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 19468 OF 2015

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                                JUDGMENT

Dated this the 13th day of June, 2023

It is submitted by the learned counsel for the petitioners that the

writ petition is rendered infructuous.

This writ petition is therefore closed as infructuous, without

prejudice to the contentions of the parties.

Sd/-

ANU SIVARAMAN JUDGE NP WP(C) NO. 19468 OF 2015

APPENDIX OF WP(C) 19468/2015

PETITIONERS' EXHIBITS EXHIBIT P1: TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER AND OTHERS BEFORE THE 1ST RESPONDENT DATED 12.6.2014 EXHIBIT P2: TRUE COPY OF THE RECEIPT OF ACKNOWLEDGMENT DATED 16.6.2014 ISSUED BY THE 2ND RESPONDENT EXHIBIT P3: TRUE COPY OF THE RECEIPT OF ACKNOWLEDGMENT DATED 13.6.2014 ISSUED BY THE 4TH RESPONDENT EXHIBIT P4: TRUE COPY OF THE COMMUNICATION SENT BY THE PANCHAYATH TO THE 1ST PETITIONER DATED 30.3.2015 EXHIBIT P5: TRUE COPY OF THE REPRESENTATION DATED 23.6.2015 BY THE PETITIONER AND OTHERS RESPONDENTS' EXHIBITS:

EXHIBIT R5(a) TRUE COPY OF THE REPORT BEARING NO.J.6923/14 OF SUB COLLECTOR, PERINTHALMANNA DATED 01.10.2014 EXHIBIT R5(b) TRUE COPY OF THE QUARRY PERMIT NO.31/2013-

14/GR/DOM/M-1357/2013 OF THE SENIOR GEOLOGIST DATED 13.05.2013 EXHIBIT R5(c) TRUE COPY OF THE NO-OBJECTION CERTIFICATE BEARING NO.E7/12214/12/D.DIS UNDER THE EXPLOSIVES ACT DATED 29.05.2015 EXHIBIT R5(d) TRUE COPY OF THE LICENCE DATED 22.05.2015.