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Laxmi Civil Engineering Services ... vs Kerala Water Authority
2023 Latest Caselaw 6342 Ker

Citation : 2023 Latest Caselaw 6342 Ker
Judgement Date : 12 June, 2023

Kerala High Court
Laxmi Civil Engineering Services ... vs Kerala Water Authority on 12 June, 2023
WA No.811/2023                               1/2

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                      THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                           &
                       THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR
                 Monday, the 12th day of June 2023 / 22nd Jyaishta, 1945
                                    WA NO. 811 OF 2023

        AGAINST JUDGMENT DATED 11.04.2023 IN WP(C) 10993/2023 OF THIS COURT

                                          ---

   APPELLANT/PETITIONER:

          LAXMI CIVIL ENGINEERING SERVICES PVT. LTD.,1031/K2, E WARD, 3RD
          FLOOR, STERLING TOWER, GAVAT MANDAL, SHAHUPURI, KOLHAPUR,
          MAHARASHTRA- 416001 . REPRESENTED BY ITS EXECUTIVE DIRECTOR.

    BY SENIOR ADVOCATE SRI.GEORGE POONTHOTTAM AND

    ADVS.M/S.NISHA GEORGE & N.ANAND


   RESPONDENTS/RESPONDENTS:


      1. KERALA WATER AUTHORITY, JALA BHAVAN, VELLAYAMBALAM.P.O.,
         THIRUVANANTHAPURAM- 695033 . REPRESENTED BY ITS MANAGING DIRECTOR.

         AND 5 OTHERS.

    BY ADV.SRI.P.M.JOHNY FOR R1 TO R4

    SENIOR ADVOCATE SRI.JOSEPH KODIANTHARA AND

    ADVS.M/S. ABRAHAM MARKOS,ABRAHAM JOSEPH MARKOS,

    ISAAC THOMAS,P.G.CHANDAPILLAI ABRAHAM,

    ALEXANDER JOSEPH MARKOS, JOHN VITHAYATHIL & AIBEL MATHEW SIBY FOR R5


        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay the operation of the judgment dated 11.04.2023 passed by the
   Learned Single Judge in W.P.(C) No.10993 of 2023 pending disposal of this
   Writ Appeal.

                                                                           P.T.O.
 WA No.811/2023                                 2/2




        This Writ Appeal again coming on for orders along with connected
   case on 12/06/2023 upon perusing the appeal memorandum and this court's
   order dated 05/06/2023, the court on the same day passed the following:

                                       O R D E R

Dictated in part.

List on 19/6/23 at 2.00 P.M.for Judgment.

Interim order is extended till then.

Sd/-ANIL K.NARENDRAN,JUDGE

Sd/-P.G.AJITHKUMAR,JUDGE

12-06-2023 /True Copy/ Assistant Registrar

 
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