Pappachan vs Oriental Kuries Ltd
2023 Latest Caselaw 6276 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
              THE HONOURABLE MR. JUSTICE P.SOMARAJAN
      MONDAY, THE 12th DAY OF JUNE 2023 / 22ND JYAISHTA, 1945
                        CRP NO. 13 OF 2005
    AGAINST THE ORDER DATED 05.08.2004 IN E.P.No.343/2004 IN OS
           258/1989 OF II ADDITIONAL SUB COURT, THRISSUR
PETITIONER (1st RESPONDENT-JUDGMENT DEBTOR No.1 IN THE COURT BELOW)

           PAPPACHAN, SON OF KENATTU VELAN,
           EVALAMPARAMBIL HOUSE, KANJIRANCHIRA DESOM,
           MARARIKULAM VILLAGE, ALAPPUZHA TALUK AND DISTRICT.

           BY ADVS. SRI.R.RAJESH KORMATH
                    SRI.JAYKAR.K.S.
                    SMT.M.R.MINI
                    SMT.MEENA.A.
                    SMT.PREETHY KARUNAKARAN
                    SRI.RAHUL VARMA
                    SRI.V.S.ROBIN
                    SMT.SANJANA R.NAIR


RESPONDENT (PETITIONER - DECREE HOLDER IN THE COURT BELOW):

           ORIENTAL KURIES LIMITED,
           THRISSUR.

           BY ADVS. SRI.M.S.NARAYANAN
                    SRI.N.SUBRAMANIAM




     THIS CIVIL REVISION PETITION HAVING COME UP FOR HEARING ON
12.06.2023, ALONG WITH CRP.138/2005, THE COURT ON THE SAME DAY
PASSED THE FOLLOWING:
 CRP Nos.13 & 138 of 2005            2



                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                  THE HONOURABLE MR. JUSTICE P.SOMARAJAN
        MONDAY, THE 12th DAY OF JUNE 2023 / 22ND JYAISHTA, 1945
                           CRP NO. 138 OF 2005
       AGAINST THE ORDER DATED 05.08.2004 IN C.A.No.67/2001 IN
 E.P.No.601/93 IN OS 258/1989 OF II ADDITIONAL SUB COURT, THRISSUR
PETITIONER (PETITIONER - JUDGMENT DEBTOR No.1 IN THE COURT BELOW):

              PAPPACHAN, SON OF KENATTU VELAN,
              EVALAMPARAMBIL HOUSE, KANJIRANCHIRA DESOM,
              MARARIKULAM VILLAGE, ALAPPUZHA TALUK AND DISTRICT.

              BY ADVS. SRI.JAYKAR.K.S.
                       SMT.M.R.MINI
                       SMT.MEENA.A.
                       SMT.PREETHY KARUNAKARAN
                       SRI.R.RAJESH KORMATH
                       SRI.RAHUL VARMA
                       SRI.V.S.ROBIN
                       SMT.SANJANA R.NAIR


RESPONDENT (RESPONDENT - DECREE HOLDER IN THE COURT BELOW):

              ORIENTAL KURIES LIMITED, THRISSUR

              BY ADVS. SRI.M.S.NARAYANAN
                       SRI.N.SUBRAMANIAM




      THIS CIVIL REVISION PETITION HAVING COME UP FOR HEARING ON
12.06.2023, ALONG WITH CRP.13/2005, THE COURT ON THE SAME DAY
PASSED THE FOLLOWING:
 CRP Nos.13 & 138 of 2005                3



                                      ORDER

It is submitted by the learned counsel for the

petitioner that the matter has become infructuous.

Hence, both the revision petitions will stand dismissed

as infructuous.

Sd/-

P.SOMARAJAN JUDGE

DMR/-