Joseph @ Ouseppachan @ Kunjumon vs State Of Kerala And Others
2023 Latest Caselaw 6117 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE AMIT RAWAL
        FRIDAY, THE 9TH DAY OF JUNE 2023 / 19TH JYAISHTA, 1945
                        WP(C) NO. 25642 OF 2011
PETITIONER/S:

            JOSEPH @ OUSEPPACHAN @ KUNJUMON
            AGED 53, S/O. VARKEY, KOCHU PARAMBIL HOUSE, KEEZHUR
            KARA, MULAKULAM VILLAGE, VAIKOM,, KOTTAYAM.

            BY ADVS.
            SRI.SUNIL NAIR PALAKKAT
            SRI.K.N.ABHILASH
            SRI.P.T.JOSE



RESPONDENT/S:

    1       STATE OF KERALA AND OTHERS
            ITS SECRETARY TO GOVERNMENT, SECRETARIAT,,
            THIRUVANANTHAPURAM-695 001.

    2       DISTRICT COLLECTOR
            COLLECTORATE, KOTTAYAM-686 001.

    3       ALEXANDER JOSEPH S/O. JOSEPH
            THACHETTU HOUSE, ARUNOOTTIMANGALAM KARA,, MULAKKULAM
            VILLAGE, VAIKOM, PIN-686 610.

            BY ADV SRI.M.J.THOMAS




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
09.06.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 25642 OF 2011
                              2

                          JUDGMENT

Learned counsel for the petitioner submitted that the

matter has become infructuous. Accordingly, this writ

petition is dismissed as infructuous.

Sd/-

sab                                     AMIT RAWAL
                                         JUDGE