Sushy .P.J vs Shri Sidhique
2023 Latest Caselaw 6090 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
             THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
        FRIDAY, THE 9TH DAY OF JUNE 2023 / 19TH JYAISHTA, 1945
          CON.CASE(C) NO. 1186 OF 2023 IN          WP(C) 18926/2022
   AGAINST THE ORDER/JUDGMENT WP(C) 18926/2022 OF HIGH COURT OF
                                     KERALA
PETITIONER/S:

    1        SUSHY .P.J
             AGED 36 YEARS
             W/O JOBSON GEORGE, LOWER PRIMARY SCHOOL ASSISTANT,
             [L.P.S.A] ARYASSERY BJB SCHOOL, KANJIRATHINGAL HOUSE,
             KUNNAMKULAM, THRISSUR DISTRICT, PIN - 680503
    2        ANTHONEES. C.L.
             AGED 35 YEARS
             LOWER PRIMARY SCHOOL ASSISTANT, A.D.V.U.P. SCHOOL,
             PERINGANDOOR, CHERUVATHUR VEEDU, CHOVANNUR .P.O.,
             KUNNAMKULAM (VIA), THRISSUR, PIN - 680517
             BY ADV U.BALAGANGADHARAN


RESPONDENT/S:

    1        SHRI SIDHIQUE
             AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONERS THE
             ASSISTANT EDUCATIONAL OFFICER THRITHALA, PALAKKAD., PIN
             - 679534
    2        MRS. LATLITHA
             AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONERS
             CORPORATE MANAGER A D.V.U.P. SCHOOL, PERINGANDOOR, A M
             U P SCHOOL, ALOOR (THRITHALA) B J B L P SCHOOL,
             ARIASSERY (ALATHUR) OFFICE AT PERINGANDOOR THRISSUR,
             PIN - 680581
OTHER PRESENT:

             SMT.SURYA BINOY, GP


     THIS    CONTEMPT   OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 09.06.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO. 1186 OF 2023
IN     WP(C) 18926/2022
                                          2


                          P.V.KUNHIKRISHNAN, J

       Con.Case (C)No.1186 of 2023 in WP(C) No.18926 of 2022
                                     th
                Dated this the   9        day     of June, 2023

                            J U D G M E N T

When this contempt case came up for consideration, it is

submitted that a review petition is filed in the judgment dated

06.03.2023 in WP(C)No.18926/2022. In the light of the same,

this contempt case is closed with liberty to the petitioners to

reopen this, if there is any further grievance survives.

sd/-

P.V.KUNHIKRISHNAN, JUDGE

R.AV CON.CASE(C) NO. 1186 OF 2023 IN WP(C) 18926/2022

APPENDIX OF CON.CASE(C) 1186/2023

PETITIONER ANNEXURES Annexure A 1 CERTIFIED COPY OF THE JUDGMENT DATED 06/03/2023 IN W.P.[ C ] NO. 18926/2022.

Annexure A 2 A TRUE COPY OF THE LETTER SEND BY THE PETITIONERS TO THE 1ST RESPONDENT DATED 20.03.2023