Abdyk Azeez vs Premkumar V.R
2023 Latest Caselaw 6073 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                         PRESENT
          THE HONOURABLE MR. JUSTICE GOPINATH P.
  FRIDAY, THE 9TH DAY OF JUNE 2023 / 19TH JYAISHTA, 1945
               CON.CASE(C) NO. 1559 OF 2022
AGAINST THE ORDER IN WP(C) 15218/2022 DATED 06.05.2022 OF
                   HIGH COURT OF KERALA
NAME AND ADDRESS OF THE PETITIONER/PETITIONER IN WP.(C):

         ABDUL AZEEZ
         AGED 55 YEARS
         S/O. KAMMUKUTTY HAJI,
         KUPPANTE PURAKKAL HOUSE,
         PUTHIYAKADAPPURAM P. O.,
         TANUR, TIRUR, MALAPPURAM,
         PIN - 676 302.

         BY ADV I.DINESH MENON


NAME AND ADDRESS OF THE RESPONDENTS/RESPONDENTS IN WP.(C):

    1    SRI. PREMKUMAR V.R.
         [FATHERS NAME AND AGE IS NOT KNOWN TO THE
         PETITIONER.]
         DISTRICT COLLECTOR AND CHAIRMAN,
         REGIONAL TRANSPORT AUTHORITY,
         MALAPPURAM, OFFICE OF THE DISTRICT COLLECTOR,
         CIVIL STATION P.O.,
         MALAPPURAM,
         PIN - 676 505.
    2    SRI. R. RAJEEV
         [FATHERS NAME AND AGE IS NOT KNOWN TO THE
         PETITIONER]
         DEPUTY TRANSPORT COMMISSIONER & MEMBER,
         REGIONAL TRANSPORT AUTHORITY,
         MALAPPURAM, CIVIL STATION P. O.,
         MALAPPURAM.
         PIN - 676 305.
    3    ABDUL KAREEM U.
         [FATHERS NAME AND AGE IS NOT KNOWN TO THE
         PETITIONER],
         DISTRICT POLICE CHIEF & MEMBER,
         REGIONAL TRANSPORT AUTHORITY,
         MALAPPURAM,
         CIVIL STATION P. O.,
         MALAPPURAM
         PIN - 676 505.
 CON.CASE(C) NO.1559 OF 2022
                                  2

         4       SRI. JERSON T.M.
                 [FATHERS NAME AND AGE IS NOT KNOWN TO THE
                 PETITIONER],
                 SECRETARY, REGIONAL TRANSPORT AUTHORITY,
                 REGIONAL TRANSPORT OFFICE,
                 CIVIL STATION P. O.,
                 MALAPPURAM,
                 PIN - 676 505.


                 SMT. PREETHA K. K - SR. GP




             THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
     FOR ADMISSION ON 09.06.2023, THE COURT ON THE SAME DAY
     DELIVERED THE FOLLOWING:
 CON.CASE(C) NO.1559 OF 2022
                                3




                              JUDGMENT

The learned Government Pleader reports that

the interim order has been complied with.

Accordingly, the Contempt of Court Case is closed.

Sd/-

GOPINATH P.

JUDGE

SPR CON.CASE(C) NO.1559 OF 2022

APPENDIX

PETITIONER'S EXHIBITS:-

ANNEXURE A1 CERTIFIED COPY OF THE INTERIM ORDER IN WP[C] NO.15218/2022 DATED 06.05.2022.

RESPONDENTS EXHIBITS: NIL.