A. M. Prathapakumar vs A. M. Premkumar
2023 Latest Caselaw 6047 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
               THE HONOURABLE MR. JUSTICE P.SOMARAJAN
        FRIDAY, THE 9TH DAY OF JUNE 2023 / 19TH JYAISHTA, 1945
                        OP(C) NO. 1051 OF 2023
AGAINST THE ORDER/JUDGMENT IN OS 1126/2017 OF I ADDITIONAL MUNSIFF
                         COURT, NEYYATTINKARA
PETITIONER/1ST PLAINTIFF IN THE SUIT:

            A. M. PRATHAPAKUMAR
            AGED 63 YEARS
            S/O APPUKUTTAN NADAR, LAL NIVAS, PLANKALA
            KANJIRAMKULAM, THIRUVANANTHAPURAM, PIN - 695524

            BY ADVS.
            S.KRISHNA
            GOVIND R.



RESPONDENTS/2ND PLAINTIFF & DEFENDANTS IN   THE SUIT:

    1       A. M. PREMKUMAR
            S/O APPUKUTTAN NADAR
            P S COTTAGE, PLANKALA
            KANJIRANKULAM, THIRUVANANTHAPURAM, PIN - 695524

    2       PRASANNAKUMAR
            S/O APPUKUTTAN NADAR
            PRASHANTH, PERUMTHANNI
            KANJIRAMKULAM, THIRUVANANTHAPURAM, PIN - 695524

    3       PRAVEENKUMAR
            S/O APPUKUTTAN NADAR
            SHALOM, PERUMTHANNI
            KANJIRAMKULAM, THIRUVANANTHAPURAM, PIN - 695524


     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 09.06.2023,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(C) NO. 1051 OF 2023      2



                         JUDGMENT

The petitioner/first plaintiff came up seeking

early disposal of the suit of the year 2017. Now

almost five years have elapsed. It is a suit for

partition and as such notice to the respondents is

dispensed with. There will be a direction to the

trial court to dispose of the said suit within a

time schedule of three months from the next posting

date.

This O.P.(C) will stand allowed accordingly.

Sd/-

P.SOMARAJAN JUDGE

LEK

APPENDIX OF OP(C) 1051/2023

PETITIONER EXHIBITS

Exhibit P1 A TRUE COPY OF THE PLAINT IS O.S. NO.

1126 OF 2017 BEFORE THE ADDITIONAL MUNSIFF COURT - I, NEYYATTINKARA DATED 09.11.2017

Exhibit P2 A TRUE COPY OF THE IA 1 OF 2017 IN O.S.

NO. 1126 OF 2017 BEFORE THE ADDITIONAL MUNSIFF COURT - I, NEYYATTINKARA DATED 09.11.2017

Exhibit P3 A TRUE COPY OF THE WRITTEN STATEMENT FILED BY THE 2ND DEFENDANT DATED 27.01.2018 IN O.S. NO. 1126 OF 2017 BEFORE THE ADDITIONAL MUNSIFF COURT - I, NEYYATTINKARA