Siyad M.K vs The Authorised Officer, Indian ...
2023 Latest Caselaw 8156 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
                THE HONOURABLE MR.JUSTICE C.S.DIAS
     MONDAY, THE 31ST DAY OF JULY 2023 / 9TH SRAVANA, 1945
                      WP(C) NO. 24848 OF 2023
PETITIONER:

          SIYAD M.K,
          AGED 51 YEARS
          S/O. KUNJUMUHAMMAD, PARTNER, M/S.SS ENGINEERING WORKS
          AND UPHOLSTERY WORKS, MANAYAPARAMBIL HOUSE, SRM ROAD,
          ERNAKULAM NORTH P.O.,
          ERNAKULAM DISTRICT, PIN - 682018

          BY ADVS.     K.A.RASHEED
                       P.M.HARIS (POOTHULIL)


RESPONDENT:

          THE AUTHORISED OFFICER, INDIAN OVERSEAS BANK
          KADAVANTHRA BRANCH, MADAPARAMBIL BUILINGS, K P VALLON
          ROAD, ERNAKULAM DISTRICT, PIN - 682020

          BY ADV SRI.SUNIL SHANKAR, SC, INDIAN OVERSEAS BANK

      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
31.07.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C)No.24848/2023

                                       -:2:-




                       Dated this the 27th day of July,2023

                             JUDGMENT

The learned counsel appearing for the petitioner

after arguing for some time, seeks leave of this Court

to withdraw the writ petition.

2. Leave sought for is granted.

The writ petition is dismissed as withdrawn.

Sd/-

C.S.DIAS,JUDGE

DST/31.07.23 //True copy//

P.A.To Judge