Surendran.P vs The Chancellor, Kannur ...
2023 Latest Caselaw 8135 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                         PRESENT
          THE HONOURABLE MR. JUSTICE AMIT RAWAL
   MONDAY, THE 31ST DAY OF JULY 2023 / 9TH SRAVANA, 1945
                 WP(C) NO. 10149 OF 2016
PETITIONER:

         SURENDRAN.P
         AGED 45 YEARS, S/O. KRISHNAN NAIR K.N.,
         PAPPINISSERY HOUSE, KOORKARA,
         CHALAKODE P.O., PAYYANNUR (VIA),
         KANNUR DISTRICT.

         BY ADV SRI.R.K.MURALEEDHARAN


RESPONDENTS:

    1    THE CHANCELLOR,
         KANNUR UNIVERSITY, RAJ BHAVAN,
         THIRUVANANTHAPURAM - 695 001.

    2    THE VICE CHANCELLOR
         KANNUR UNIVERSITY, KANNUR - 670 001.

    3    KANNUR UNIVERSITY
         REPRESENTED BY ITS REGISTRAR,
         KANNUR - 670 001.

    4    DR.K.R. HARIDAS
         PROFESSOR ON CAS,
         DEPARTMENT OF CHEMISTRY,
         SHCOOL OF CHEMICAL SCIENCES,
         KANNUR UNIVERSITY,
         SWAMI ANANDA THEERTHA CAMPUS,
         PAYYANNUR,KANNUR DISTRICT-670 001.

    5    DR. N.K. DEEPAK
         ASSISTANT PROFESSOR
         DEPARTMENT OF PHYSICS,
         SCHOOL OF CHEMICAL SCIENCES,
         KANNUR UNIVERSITY,
         SWAMI ANANDA THREETHA CAMPUS,
         PAYYANNUR, KANNUR DISTRICT- 670 001.
   W.P(C).10149/2016
                             2

          BY ADVS.
          SRI.K.JAJU BABU (SR.)
          SMT.M.U.VIJAYALAKSHMI COUNSEL FOR THE CHANCELLOR
          OF UNIVERS
          SC, KANNUR UNIVERSITY
          S.GOPAKUMARAN NAIR (SR.)
          S.PRASANTH


     THIS WRIT PETITION (CIVIL) HAVING COME UP         FOR
ADMISSION ON 31.07.2023, THE COURT ON THE SAME         DAY
DELIVERED THE FOLLOWING:
        W.P(C).10149/2016
                                        3




                                 JUDGMENT

Dated this the 31st day of July, 2023

Learned counsel for the petitioner submitted that the

matter has become infructuous. Accordingly, this writ petition is

dismissed as infructuous.

Sd/-

AMIT RAWAL, JUDGE

sou.