Juvanale M.T vs Vishnu Raj I.A.S
2023 Latest Caselaw 8132 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                  THE HONOURABLE MR. JUSTICE T.R.RAVI
       MONDAY, THE 31ST DAY OF JULY 2023 / 9TH SRAVANA, 1945
                        CON.CASE(C) NO. 504 OF 2023
 AGAINST THE ORDER/JUDGMENT IN WP(C) 15211/2021 OF HIGH COURT OF
                                     KERALA


PETITIONER/PETITIONER IN WPC:

             JUVANALE M.T
             AGED 75 YEARS, S/O THOMAS,
             MADATHIPPARAMBIL HOUSE,
             SOUTH CHITTOOR, ERNAKULAM,
             PIN - 682027

             BY ADVS.
             SHERRY J. THOMAS
             JOEMON ANTONY
             ANTONY NILTON REMELO
             P.J.UNNIKRISHNAN



RESPONDENT/RESPONDENT NO.2 IN WPC:

             VISHNU RAJA I.A.S
             (FATHER'S NAME AND AGE NOT KNOW TO THE PETITIONER)
             THE REVENUE DIVISIONAL OFFICER,
             1ST FLOOR, RDO OFFICE,
             KB JACOB ROAD, FORT KOCHI,
             PIN - 682001

             SMT. K.B. SONY, GOVT. PLEADER




     THIS    CONTEMPT   OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 31.07.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO. 504 OF 2023
                                    2




                              T.R. RAVI, J.
               --------------------------------------------
                  Contempt Case (C). No.504 of 2023
                --------------------------------------------
                  Dated this the 31st day of July, 2023

                              JUDGMENT

When the case is taken up, it is submitted that orders have already

been issued on 24.07.2023. Copy of the order has been produced along

with a memo by the Government Pleader.

In the above circumstances, the Contempt Case is closed.

Sd/-

T.R. RAVI JUDGE

Pn CON.CASE(C) NO. 504 OF 2023

APPENDIX OF CON.CASE(C) 504/2023

PETITIONER'S ANNEXURES

Annexure A1 THE CERTIFIED COPY OF THE JUDGMENT IN W.P.(C) NO. 15211/2021 DATED 29-11-2021

Annexure A 2 THE TRUE COPY OF THE LETTER DATED 13.6.2022

Annexure A 3 THE TRUE COPY OF THE PRIVATE SKETCH BY LICENSED SURVEYOR