Hynes Divan vs Thajudheen
2023 Latest Caselaw 7940 Ker

OP (MAC) NO. 102 OF 2023
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          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
     THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
  WEDNESDAY, THE 26TH DAY OF JULY 2023 / 4TH SRAVANA, 1945
                    OP (MAC) NO. 102 OF 2023
    AGAINST THE ORDER/JUDGMENTOPMV 704/2022 OF MOTOR
                ACCIDENT CLAIMS TRIBUNAL ,KOLLAM
PETITIONER/S:

          HYNES DIVAN,
          AGED 20 YEARS
          S/O SIMI MOL, DIVANS, MAVINMOODU, UMAYANALOOR P.O.,
          KOLLAM DISTRICT, PIN - 691020
          BY ADV NEETHU S.


RESPONDENT/S:

    1     THAJUDHEEN,
          S/O. ABDUL GAFOOR, RAYAN, NEHRU NAGAR, 82B,
          VADAKKEDILA P.O. KOLLAM DISTRICT, PIN - 691010
    2     MUHAMMED SUFIYAN T,
          S/O THAJUDHEEN, RAYAN, NEHRU NAGAR, 82B, VADAKKEDILA
          P.O. KOLLAM DISTRICT, PIN - 691010
    3     DIVISIONAL MANAGER,
          UNITED INDIA INSURANCE CO. LTD., DIVISIONAL OFFICE,
          KOLLAM, PIN - 691001


          BY ADV. P.K.MANOJ KUMAR - SC
     THIS OP (MAC) HAVING COME UP FOR ADMISSION ON 26.07.2023, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP (MAC) NO. 102 OF 2023
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                         JUDGMENT

This O.P.(MAC) is filed seeking expeditious

disposal of O.P(MV) No.704/2022 pending before the

Motor Accidents Claims Tribunal, Kollam. Pursuant to

an order dated 06.07.2023, the Registry has obtained

a report dated 14.7.2023 from the Tribunal wherein it

is stated that the O.P.(MV) can be disposed of within

six months after advancing the case suo motu with

notice to the counsel.

The Tribunal shall make endeavour to dispose of

the O.P.(MV) as early as possible. In the light of the

above, this O.P.(MAC) is disposed of.

Sd/-

MURALI PURUSHOTHAMAN JUDGE

AL/-

OP (MAC) NO. 102 OF 2023

APPENDIX OF OP (MAC) 102/2023

PETITIONER EXHIBITS ExhibitP1 TRUE COPY OF THE CLAIM PETITION IN O.P.(MV) NO. 704/2022 OF MACT, KOLLAM ExhibitP2 TRUE COPY OF THE DISABILITY CERTIFICATE ISSUED TO THE PETITIONER BY THE DISABILITY ASSESSMENT BOARD OF THE KIMS HOSPITAL ON 14.12.2022