Kerala High Court
State Of Kerala vs Dali George on 26 July, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
Wednesday, the 26th day of July 2023 / 4th Sravana, 1945
CM.APPL.NO.1/2023 IN WA NO. 1219 OF 2023
(AGAINST JUDGMENT DATED 17.02.2021 IN WP(C) 35227/2014 OF THIS COURT)
APPLICANTS/APPELLANTS/RESPONDENTS IN 1 & 2 IN W.P(C):
1. STATE OF KERALA, REPRESENTED BY THE SECRETARY TO GOVERNMENT, GENERAL
EDUCATION, SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
2. THE DIRECTOR DIRECTORATE OF HIGHER SECONDARY EDUCATION, HOUSING
BOARD BUILDING, THIRUVANANTHAPURAM, PIN - 695001.
RESPONDENTS/RESPONDENTS/PETITIONERS & RESPONDENTS 3 AND 4 IN W.P(C):
1. DALI GEORGE, AGED 39 YEARS, HIGHER SECONDARY SCHOOL TEACHER (HINDI),
ST.MARY'S HIGHER SECONDARY SCHOOL, ARAKUZHA, NOW WORKING AT
ST.GEORGE HIGHER SECONDARY SCHOOL, MUTHALAKODAM, IDUKKI DISTRICT.,
PIN - 685605.
2. SHYLA MATHEW, HIGHER SECONDARY SCHOOL TEACHER (MATHEMATICS),
ST.MARY'S HIGHER SECONDARY SCHOOL, ARAKKUZHA, ERNAKULAM DISTRICT.,
PIN - 686672.
3. SHIBU GEORGE, HIGHER SECONDARY SCHOOL TEACHER (PHYSICS), ST.MARY'S
HIGHER SECONDARY SCHOOL, ARAKKUZHA, ERNAKULAM DISTRICT, NOW WORKING
AT ST.AUGUSTINE'S HSS, KALLOORKAD,PIN - 686668.
4. BENNY MATHEW, HIGHER SECONDARY SCHOOL TEACHER (CHEMISTRY), ST.MARY'S
HIGHER SECONDARY SCHOOL, ARAKKUZHA, ERNAKULAM DISTRICT, NOW WORKING
AS HSST AT ST.MARY'S HIGHER SECONDARY SCHOOL, KALIYAR., PIN -
685582.
5. MARGRET SEBASTIAN, HIGHER SECONDARY SCHOOL TEACHER (MATHEMATICS),
ST.GEORGE HIGHER SECONDARY SCHOOL, KOTHAMANGALAM, ERNAKULAM
DISTRICT., PIN - 686691.
6. LINCY MATHEW, HIGHER SECONDARY SCHOOL TEACHER (CHEMISTRY), ST.GEORGE
HIGHER SECONDARY SCHOOL, KOTHAMANGALAM, ERNAKULAM DISTRICT., PIN -
686691.
7. SHIJU THOMAS, HIGHER SECONDARY SCHOOL TEACHER (PHYSICS), MAR BASIL
HIGHER SECONDARY SCHOOL, KOTHAMANGALAM, ERNAKULAM DISTRICT., PIN -
686691.
8. CORPORATE MANAGER, CORPORATE EDUCATION AGENCY, DIOCESE OF
KOTHAMANGALAM, ERNAKULAM DISTRICT., PIN - 686691.
9. MANAGER, MAR BASIL HIGHER SECONDARY SCHOOL, KOTHAMANGALAM, ERNAKULAM
DISTRICT., PIN - 686691.
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to condone the delay
of 374 days in filing the above Writ Appeal.
This Application coming on for orders upon perusing the application
and the affidavit filed in support thereof, and upon hearing the arguments
of GOVERNMENT PLEADER, for the petitioners, SRI. PAULSON THOMAS, Advocate
for R1, the court passed the following:
A.K. JAYASANKARAN NAMBIAR & MOHAMMED NIAS C.P., JJ
............................................................................
C.M.Appl.No.1 of 2023
&
W.A. No.1219 of 2023
...........................................................................
Dated this the 26th day of July, 2023
ORDER
A.K.Jayasankaran Nambiar, J
C.M.Appl.No.1 of 2023
Taking note of the averments in the affidavit filed in support
of the delay condonation application, and finding the explanation
to be satisfactory, the delay of 374 days in filing the writ appeal is
condoned.
W.A. No.1219 of 2023
Admit. Sri.Paulson Thomas, learned counsel takes notice for the
respondents.
Post along with W.A.No.1269/2023 for disposal on 08.08.2023.
Sd/-A.K. JAYASANKARAN NAMBIAR,
JUDGE
Sd/-MOHAMMED NIAS C.P.
JUDGE
rp 26.7.2023
