Kerala High Court
Director Of General Education vs The Manager on 26 July, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
Wednesday, the 26th day of July 2023 / 4th Sravana, 1945
CM.APPL.NO.1/2023 IN WA NO. 1361 OF 2023
(AGAINST JUDGMENT DATED 23.2.2023 IN WP(C) 40219/2022 OF THIS COURT)
APPLICANTS/APPELLANTS/RESPONDENTS IN WP(C):
1. DIRECTOR OF GENERAL EDUCATION OFFICE OF THE DIRECTOR OF GENERAL
EDUCATION, JAGATHY,THYCAUD,THIRUVANANTHAPURAM, PIN - 695014
2. THE DEPUTY DIRECTOR OF EDUCATION, SUB REGISTRAR OFFICE ROAD, KANNUR
- 670002.
3. THE DISTRICT EDUCATION OFFICER, THAVAKKARA, KANNUR - 670 002.
RESPONDENTS/RESPONDENTS/PETITIONERS IN WP(C):
1. THE MANAGER, KADAMBUR HIGHER SECONDARY SCHOOL ,KANNUR DISTRICT
670663 RESIDING AT MURALI NIVAS,KADAMBUR P.O ,KANNUR DISTRICT, PIN -
670663.
2. ANUPRIYAV.P., D/O. LAKSHMANAN.K, HST(PS), KADAMBUR HIGHER SECONDARY
SCHOOL, KADAMBUR, KANNUR DISTRICT - 670663. RESIDING AT PUNATHIL
VEEDU, KOLAYAD P.O., KANNUR DISTRICT - 670650., PIN - 670650.
3. RANJINI. B, D/O.B.I. RAMAN NAMBOOTHIRIPAD, HST (MALAYALAM), KADAMBUR
HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT- 670663. RESIDING
AT BANATHOOR ILLAM, P.O. KUTTATH, VIA-MEPPAYUR, CHERUVANNUR,
KOZHIKODE DISTRICT., PIN - 673524,
4. RINTO. C.F, S/O. FRANCIS. C.V, HST (MALAYALAM), KADAMBUR HIGHER
SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT - 670663. RESIDING AT
CHEERAN HOUSE, CHITTANJOOR, THRISSUR DISTRICT - 680523.
5. DIVYA. A.M, AGED 39 YEARS, D/O. A. NARAYANANKUTTY, HST(SS),KADAMBUR
HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT - 670663.
RESIDING AT DEEPA NIVAS, GANDHI ROAD P.O. MATTANNUR, KANNUR
DISTRICT., PIN - 670702
6. ASHITHA RAMACHANDRAN, AGED 37 YEARS,D/O. P.V. RAMACHANDRAN,
HST(MATHS), KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR
DISTRICT - 670663. RESIDING AT ANIL NIVAS, P.O. PINARAYI, KANNUR
DISTRICT., PIN - 670104.
7. SHEEBA. O.K, AGED 42 YEARS, D/O. BALAN. K, HST (ENGLISH), KADAMBUR
HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT- 670663. RESIDING
AT SUKRITHI, THAVALAPPARA, NEAR SNAKE PARK, P.O. PARASSINIKKADAVU,
KANNUR DISTRICT., PIN - 670563.
8. PRASEENA. K.P, AGED 42 YEARS, D/O. K. PRABHAKARAN, HST (MATHS),
KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT -
670663, RESIDING AT AISWARYA, CHALAKKARA, MAHE, KANNUR DISTRICT.,
PIN - 673574.
9. REKHA. M.V, AGED 42 YEARS, D/O. BALAKRISHNAN. V.P, HST (MALAYALAM),
KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT- 670663.
RESIDING AT KOMALLY HOUSE, P.O. MEMUNDA VIA VADAKARA, KOZHIKODE
DISTRICT., PIN - 673101.
10. RAJANI. R.P, AGED 43 YEARS, D/O. SANKARAN. R.P, HST (MALAYALAM),
KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT -
670663. RESIDING AT RAYAROTH POYIL PERAMBRA, KOZHIKODE DISTRICT.,
PIN - 673525.
11. SUBILA. K . AGED 35 YEARS, D/O. K.P. GOPALAN, HST(PS), KADAMBUR
HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT - 670663.
RESIDING AT AMRITHA, P.O. KANNADIPARAMBA, KANNUR DISTRICT., PIN -
670604.
12. SAPNA. E, AGED 48 YEARS, D/O. K. BHASKARAN, HST (NS), KADAMBUR
HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT-670663. RESIDING
AT SAPNA, P.O. KOORARA, VIA. CHAMPAD, KANNUR DISTRICT., PIN -
670694.
13. SUNITHA RAMAKRISHNAN, AGED 45 YEARS, D/O. T. RAMAKRISHNAN, HST(PS),
KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT-670663.
JAYARAM NIVAS, PUZHATHI, P.O. CHIRAKKAL, KANNUR DISTRICT., PIN -
670008.
14. RAJEESH P.K., AGED 40 YEARS, S/O. RAMAKRISHNAN. K.K, HST (HINDI),
KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT-670663.
RESIDING AT ADUTHILA, P.O. PAZHAYANGADI, KANNUR DISTRICT., PIN -
670303.
15. RINYA K.P., AGED 36 YEARS D/O. M. RAVINDRAN, HST (MATHS), KADAMBUR
HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT - 670663,
RESIDING AT RINYA, MOWENCHERY P.O., KANNUR DISTRICT., PIN - 670613.
16. JAYA K.T.P, AGED 41 YEARS, D/O. K.T.P RAMAN NAMBOOTHIRI, HST
(MATHS), KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT
670 663. RESIDING MANGALLYA, KALLUR, MATTANNUR, KANNUR DISTRICT.,
PIN - 670702.
17. K.K.LATHA, AGED 34 YEARS, HST (MATHS), KADAMBUR HIGHER SECONDARY
SCHOOL KADAMBUR, KANNUR DISTRICT-670663 RESIDING AT EDAVATH HOUSE,
ADOOR, KADACHIRS P.O., KANNUR 670 621., PIN - 670621.
18. NIMNA.V., AGED 38 YEARS, D/O. NARAYANAN.A.P., HST (MALAYALAM,)
KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT 670 663.
RESIDING AT VIMALALAYAM, P.O., CHALA, KANNUR DISTRICT., PIN -
670006.
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to condone the delay
of 115 days in filing the above Appeal.
This Application coming on for orders upon perusing the application
and the affidavit filed in support thereof, and upon hearing the arguments
of GOVERNMENT PLEADER, for the petitioners, SMT. NISHA GEORGE, Advocate
for R1, the court passed the following:
A.K. JAYASANKARAN NAMBIAR & MOHAMMED NIAS C.P., JJ
......................................................
C.M.Appl.No.1 of 2023
in
WA Nos.1301, 1351, 1354, 1356, 1357, 1358, 1360 & 1361 of 2023
and
WA Nos.1301, 1351, 1354, 1356, 1357, 1358, 1360 & 1361 of 2023
.................................................................
Dated this the 26th day of July, 2023
ORDER
A.K.Jayasankaran Nambiar.J
C.M.Appl.No.1 of 2023
Delay is condoned in all these writ appeals.
WA Nos.1301, 1351, 1354, 1356, 1357, 1358, 1360 & 1361 of 2023
Post these writ appeals tomorrow (27.7.2023).
In the meanwhile, taking note of the submission of the learned
Government Pleader that a contempt case is coming up for orders
before the learned single Judge, we would request the learned single
Judge to defer action in the contempt case, pending disposal of these
writ appeals.
Sd/-A.K. JAYASANKARAN NAMBIAR,
JUDGE
Sd/- MOHAMMED NIAS C.P.
JUDGE
dlk 26.7.2023
