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Leonard John vs Apurva Chandra
2023 Latest Caselaw 7734 Ker

Citation : 2023 Latest Caselaw 7734 Ker
Judgement Date : 14 July, 2023

Kerala High Court
Leonard John vs Apurva Chandra on 14 July, 2023
           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
          THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
                               &
            THE HONOURABLE MRS. JUSTICE C.S. SUDHA
  FRIDAY, THE 14TH DAY OF JULY 2023 / 23RD ASHADHA, 1945
                 CON.CASE(C) NO. 1279 OF 2023
AGAINST THE JUDGMENT IN WP(C) 24827/2022 DATED 03.08.2022
                    OF HIGH COURT OF KERALA
PETITIONER/PETITIONER IN WRIT PETITION:

            LEONARD JOHN
            AGED 57 YEARS
            S/O JOSE MATHEW, JONHSON VILLA, NEAR SANGEETHA
            TALKIES, PAYYAMBALAM, KANNUR, PIN - 670001
            BY ADVS.
            K.R.AVINASH (KUNNATH)
            E.MOHAMMED SHAFI

RESPONDENT/RESPONDENT NO.1&2 IN THE WRIT PETITION:

    1       APURVA CHANDRA
            FATHERS NAME AND AGE NOT KNOWN TO THE PETITIONER
            SECRETARY, MINISTRY OF INFORMATION AND
            BROADCASTING, B-304, ANSAL PLAZA, 3RD FLOOR,
            KHELGAON MARG, NEW DELHI, PIN - 110049
    2       VIKRAM SAHAY
            FATHERS NAME AND AGE NOT KNOWN TO THE PETITIONER
            JOINT SECRETARY, BUREAU OF OUTREACH AND
            COMMUNICATION MINISTRY OF INFORMATION AND
            BROADCASTING, SOOCHNA BHAVAN, CGO COMPLEX, LODI
            ROAD, PRAGATI VIHAR, NEW DELHI, PIN - 110003
            BY ADV MANU S., DSGI


        THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 14.07.2023, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 CON.CASE(C) NO. 1279 OF 2023           2




              P.B.SURESH KUMAR & C.S.SUDHA, JJ.
               -----------------------------------------------
              Contempt Case (C) No.1279 of 2023
               -----------------------------------------------
              Dated this the 14th day of July, 2023


                            JUDGMENT

In the light of the statement filed on behalf of the

respondents, the contempt case is closed.

Sd/-

P.B.SURESH KUMAR, JUDGE.

Sd/-

C.S.SUDHA, JUDGE.

Mn

APPENDIX OF CON.CASE(C) 1279/2023

PETITIONER ANNEXURES Annexure CERTIFIED COPY OF JUDGMENT IN W.P (C) NO. 24827/2022 DATED 03.08.2022 PASSED BY THIS HON'BLE COURT

 
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