State Of Kerala vs Merin Abraham
2023 Latest Caselaw 7733 Ker

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
            THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                     &
                THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
           Friday, the 14th day of July 2023 / 23rd Ashadha, 1945
                    CMA.NO.1/2023 IN WA NO. 1249 OF 2023

   (AGAINST JUDGMENT DATED 17.02.2023 IN WP(C) 1214/2022 OF THIS COURT)

APPELLANTS/RESPONDENTS 1 to 4 & 6 IN W.P(C):

  1. STATE OF KERALA, REP. BY SECRETARY TO THE GOVERNMENT, GENERAL
     EDUCATIONAL DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
     PIN - 695001.
  2. DIRECTOR OF GENERAL EDUCATION, JAGATHI, O/O THE DIRECTOR OF GENERAL
     EDUCATION, THIRUVANANTHAPURAM ., PIN - 695014.
  3. DEPUTY DIRECTOR OF EDUCATION, ERNAKULAM, O/O THE DEPUTY DIRECTOR OF
     EDUCATION ERNAKULAM, CIVIL STATION, KAKKANAD, ERNAKULAM , PIN -
     682030
  4. DISTRICT EDUCATIONAL OFFICER ALUVA, O/O THE DISTRICT EDUCATIONAL
     OFFICER ALUVA , ALUVA , PIN - 683101.
  5. SUB TREASURY OFFICER, O/O THE SUB TREASURY OFFICER, KOLLENCHERY,
     ERNAKULAM , PIN - 682311.

RESPONDENTS/PETITIONER & 5th RESPONDENT IN W.P(C):

  1. MERIN ABRAHAM, TEACHER EDUCATOR (MATHEMATICS), ST. PETERS TTI
     KOLENCHERRY, ERNAKULAM DISTRICT, PIN - 682311.
  2. MANAGER, ST. PETERS TTI KOLENCHERRY, ERNAKULAM DISTRICT 682 311.,
     PIN - 682311.


     Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to condone the delay
of 105 days in filing the Writ Appeal.

     This Application coming on for orders upon perusing the application
and the affidavit filed in support thereof, and upon hearing the arguments
of GOVERNMENT PLEADER, for the petitioners, SRI. M.A.FAYAZ Advocate for
R1, the court passed the following:
       A.K. JAYASANKARAN NAMBIAR & MOHAMMED NIAS C.P., JJ
                    ......................................................
             C.M.Appl.No. 1 of 2023 in WA No.1249 of 2023
                .................................................................
                 Dated this the 14th day of July, 2023


                                     ORDER

A.K.Jayasankaran Nambiar.J

Delay condoned.

Sd/-A.K. JAYASANKARAN NAMBIAR, JUDGE

Sd/- MOHAMMED NIAS C.P.

JUDGE

dlk 14.7.2023