Omanakkuttan Warrier vs Santhamma Warrassiyar
2023 Latest Caselaw 7730 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
               THE HONOURABLE MR. JUSTICE T.R.RAVI
      FRIDAY, THE 14TH DAY OF JULY 2023 / 23RD ASHADHA, 1945
                       RSA NO. 1072 OF 2014
AGAINST THE ORDER/JUDGMENT IN AS 19/2011 OF SUB COURT, CHENGANNUR
             OS 11/2009 OF MUNSIFF COURT, CHENGANNUR


APPELLANT/APPELLANT/PLAINTIFF:

          OMANAKKUTTAN WARRIER
          AGED 67 YEARS
          S/O. LATE SOOLAPANI WARRIER,
          KEEZHTRIKKOVIL WARRIATH
          (HOUSE NO. 35, WARD NO.3, PULIYOOR PANCHAYATH),
          PULIYOOR MURI, PULIYOOR VILLAGE,
          CHENGANNUR TALUK, PIN -689 510.

          BY ADV SRI.N.ASHOK KUMAR



RESPONDENT/RESPONDENT/DEFENDANT:

          SANTHAMMA WARRASSIYAR
          AGED 72 YEARS
          W/O. LATE SANKARA WARRIER,
          KEEZHTRIKKOVIL WARRIATH,
          PULIYOOR MURI, PULIYOOR VILLGE,
          CHENGANNUR TALUK, PIN -689 510.

          BY ADVS.
          SRI.P.RAVINDRAN (SR.)
          SRI.M.R.SABU




     THIS REGULAR SECOND APPEAL HAVING COME UP FOR ADMISSION ON
14.07.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 RSA NO. 1072 OF 2014
                                      2




                                T.R. RAVI, J.
                 --------------------------------------------
                          R. S. A. No.1072 of 2014
                  --------------------------------------------
                    Dated this the 14th day of July, 2023

                                JUDGMENT

The counsel for the appellant submits that the appellant is not

intending to prosecute the matter. A memo has also been filed to that

effect. The appeal is dismissed as not pressed.

Sd/-

T.R. RAVI JUDGE Pn