Abdul Latheef Ac vs The Authorized Officer
2023 Latest Caselaw 7718 Ker

WP(C) No.9577/2023                           1/2

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                         THE HONOURABLE MR. JUSTICE T.R.RAVI
              Friday, the 14th day of July 2023 / 23rd Ashadha, 1945
                            WP(C) NO. 9577 OF 2023 (V)
   PETITIONERS:

      1. ABDUL LATHEEF AC AGED 53 YEARS S/O AMMAD, ARIKKAM CHALIL, THEN-EEM,
         KEEZHARIYUR, NADUVATHUR P.O, KOYILANDI, KOZHIKODE, PIN - 673620
      2. ABIDA AC AGED 49 YEARS W/O ABDUL LATHEEF AC, ARIKKAM CHALIL, THEN-
         EEM, KEEZHARIYUR, NADUVATHUR P.O, KOYILANDI, PIN - 673620

          BY ADV T.T.SHANIBA

   RESPONDENTS:

      1. THE AUTHORIZED OFFICER, [APPOINTED UNDER THE SECURITISATION AND
         RECONSTRUCTION OF FINANCIAL ASSETS AND ENFORCEMENT OF SECURITY
         INTEREST ACT, 2002]. CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY
         LTD. DARE HOUSE, 2, NSC, BOSS ROAD, PARRYS, CHENNAI
      2. THE BRANCH MANAGER, CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY
         LTD. CALICUT BRANCH, SREEVALSAM BUILDING, WAYANAD ROAD, EAST
         NADAKKAVU, KOZHIKODE, PIN - 673006
      3. ADV. APARNA M, ADVOCATES ASSOCIATION, DISTRICT COURT COMPLEX,
         KOZHIKODE, PIN - 673032

          SRI. BINOY VASUDEVAN, STANDING COUNSEL


        THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
   14.07.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

                                         ORDER

The petitioners to ensure that the subsequent instalments are paid within the time stipulated in the judgment.

Hand Over.

Sd/- T.R.RAVI, JUDGE

14-07-2023 /True Copy/ Assistant Registrar WP(C) No.9577/2023 2/2