Kerala High Court
Sirajudheen Panolan vs Parambur Mariyakutty on 14 July, 2023
RSA No.810/2022 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
Friday, the 14th day of July 2023 / 23rd Ashadha, 1945
IA.NO.1/2022 IN RSA NO. 810 OF 2022
AS 104/2014 OF II ADDITIONAL DISTRICT COURT, MANJERI
OS 376/2010 OF SUB COURT, MANJERI
PETITIONERS/(APPELLANTS IN THE RSA):
1. SIRAJUDHEEN PANOLAN, AGED 57 YEARS, SON OF MUHAMMED (LATE), PANOLAN HOUSE,
THAZHEKAPPICHAL, WANDOOR AMSOM, DESOM, WANDOOR (P.O), NILAMBUR TALUK,
MALAPURAM DISTRICT, PIN-679 328.
2. UNNIMOIDEEN PANOLAN, SON OF PANOLAN KUNHIMUHAMMED, PANOLAN HOUSE, KAPPICHAL,
KOOLIKATTUPADI, WANDOOR AMSOM, DESOM, WANDOOR (P.O), NILAMBUR TALUK,
MALAPURAM DISTRICT, PIN-679 328.
3. T.K. AYISSAKUTTY, WIFE OF MUHAMMED PANOLAN, PANOLAN HOUSE, KAPPICHAL ROAD,
WANDOOR AMSOM, DESOM, NILAMBUR TALUK, MALAPURAM DISTRICT, PIN-679 328.
4. KADEEJA PANOLAN, DAUGHTER OF MUHAMMED, ANUGRAHA HOUSE, KATTUMUNDA EAST,
NADUVATHU, WANDOOR AMSOM DESOM, NILAMBUR TALUK, MALAPURAM DISTRICT, PIN-679
328.
5. SAJITHA PANOLAN, DAUGHTER OF MUHAMMED, MEEMPATTA HOUSE, PATHAPPIRIYAM AMSOM
DESOM, NILAMBUR TALUK, MALAPURAM DISTRICT, PIN-676 123.
6. HASEENA PANOLAN, DAUGHTER OF MUHAMMED, MUHBARAKA MANZIL, PATHIRIYAL,
THIRUVALI AMSOM DESOM, NILAMBUR TALUK, MALAPURAM DISTRICT, PIN-676 123.
7. SHAMZUDDEN PANOLAN, SON OF MUHAMMED, PANOLAN HOUSE, KAPPICHAL ROAD,
WANDOOR AMSOM DESOM, NILAMBUR TALUK, MALAPURAM DISTRICT, PIN-679 328.
8. HASEERA PANOLAN ,(CORRECT NAME: NASEERA PANOLAN) DAUGHTER OF MUHAMMED,
BUSHRA MANZIL, PULIYAKKODE, CHATHANGOTTUPURAM AMSOM DESOM, NILAMBUR TALUK,
MALAPURAM DISTRICT, PIN-679 328.
9. RASHEEDA PANOLAN, DAUGHTER OF MUHAMMED, NEERMUNDA, PANTHALINGAL, MEPPADAM,
MAMPAD AMSOM DESOM, NILAMBUR TALUK, MALAPURAM DISTRICT, PIN-676 542.
10. MALU, AGED 70 YEARS, WIFE OF HAMEED PANOLAN, PANOLAN HOUSE, POOLAKKAL,
PUNNAPPALA (P.O), PUNNAPPALA AMSOM DESOM, NILAMBUR TALUK, MALAPURAM DISTRICT,
PIN-679 328.
11. FIROZ, AGED 45 YEARS, SON OF HAMEED PANOLAN, PANOLAN HOUSE, POOLAKKAL,
PUNNAPPALA (P.O), PUNNAPPALA AMSOM DESOM, NILAMBUR TALUK, MALAPURAM DISTRICT,
PIN-679 328.
12. RIYAS, AGED 41 YEARS, SON OF HAMEED PANOLAN, PANOLAN HOUSE, POOLAKKAL,
PUNNAPPALA (P.O), PUNNAPPALA AMSOM DESOM, NILAMBUR TALUK, MALAPURAM DISTRICT,
PIN-679 328.
13. SALEENA, AGED 38 YEARS, DAUGHTER OF HAMEED PANOLAN, WIFE OF MUJEEB POOLADAN,
PANOLAN HOUSE, POOLAKKAL, PUNNAPPALA (P.O), PUNNAPPALA AMSOM DESOM, NILAMBUR
TALUK, MALAPURAM DISTRICT, PIN-679 328.
14. ALIKKAPARAMBIL KADEEJA, AGED 54 YEARS , WIFE OF PANOLAN ABDUL AZIZ, PORUR AMSOM
DESOM NILAMBUR TALUK, MALAPURAM DISTRICT, PIN-679 339.
RESPONDENTS/(RESPONDENTS 1 TO 4 IN THE RSA):
1. PARAMBUR MARIYAKUTTY, AGED 74 YEARS, DAUGHTER OF UNNEEN @ VALIYA KUNHIPPU, WIFE OF
KOTTAMMAL THANDUPARAKKAL MOSSAKUTTY HAJI, PORUR AMSOM, POOTHRAKKOVE DESOM, PORUR
RSA No.810/2022 2/2
(P.O.), NILAMBUR TALUK, MALAPURAM DISTRICT, PIN-679 339.
2. K.T. SABEENA BABY, AGED 50 YEARS, DAUGHTER OF KOTTAMMAL THANDUPARAKKAL MOOSAKUTTY
HAJI, PALLIKKARA HOUSE, THIRURANGADI AMSOM, THRIKKULAM DESOM, CHEMMAD (P.O.),
THIRURANGADI TALUK, MALAPURAM DISTRICT, PIN-676 306.
3. K.T. SAHEER BABU, AGED 48 YEARS, SON OF KOTTAMMAL THANDUPARAKKAL MOSSAKUTTY HAJI, PORUR
AMSOM, POOTHRAKKOVE DESOM, PORUR (P.O.), NILAMBUR TALUK, MALAPURAM DISTRICT, PIN-679
339.
4. K.T. FATHIMA SHIBA, AGED 43 YEARS, WIFE OF M.T. MUHAMMED RASHAL, RISHAS, NADAKKAVU,
TANUR, TIRUR TALUK, MALAPPURAM DISTRICT, PIN-676 302.
Application praying that in the circumstances stated in the affidavit filed therewith the High Court
be pleased to stay the operation of the judgment and decree in AS.No.104 of 2014 on the file of the Court of
the Additional District Judge-II,Manjeri, pending disposal of the above Regular Second Appeal.
This Application coming on for orders upon perusing the application and the affidavit filed in
support thereof, and upon hearing the arguments of SRI.R.RAJESH KORMATH, Advocate for the
petitioners and of SRI.KRISHNAKUMAR M, Advocate for the respondents 1, 3 and 4, the court passed
the following:
ORDER
There will be an interim stay as prayed for, for a period of three months.
Post after service of notice.
Sd/- T.R.RAVI, JUDGE
14-07-2023 /True Copy/ Assistant Registrar
