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Philomina Thomas vs Prof.K.P.Sudheer
2023 Latest Caselaw 7548 Ker

Citation : 2023 Latest Caselaw 7548 Ker
Judgement Date : 7 July, 2023

Kerala High Court
Philomina Thomas vs Prof.K.P.Sudheer on 7 July, 2023
                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                   THE HONOURABLE MR.JUSTICE N.NAGARESH
            Friday, the 7th day of July 2023 / 16th Ashadha, 1945
           CONTEMPT CASE(C) NO. 1173 OF 2022(S) IN WP(C) 9928/2018
  PETITIONERS/PETITIONERS:

    1. PHILOMINA THOMAS,AGED 54 YEARS,W/O LATE THOMAS T, PUTHENPARAMBIL
       HOUSE,KALATH WARD, AVALUKUNNU P.O, ALAPUZHA ,PIN - 688006
    2. AMINA A.T,AGED 58 YEARS,W/O ISMAIL, PAROKKOTTIL HOUSE, MUTTIL P.O,
       WAYANAD DIST, PIN - 673122
    3. ABDUL LATHEEF,AGED 58 YEARS,S/O MOHAMMED, KAYAKAL
       HOUSE,THALAKULATHOOR P.O ANDIKKOD, CALICUT DIST , PIN - 673317
    4. BALAN V. M,AGED 62 YEARS,S/O KUPPA, VADAKKE MOYOR KUNNUMMEL HOUSE
       KOOTHALI P.O, PERAMBRA CALICUT DISTRICT, PIN - 673525
    5. SANDHYA O.R,AGED 49 YEARS,W/O K PURUSHOTHAMAN KRISHNA NILAYAM,
       PANNIPARA P.O, HIDAYATH NAGAR, KASARAGOD , PIN - 671123

      BY ADVS.MILLU DANDAPANI,S.VISHNU
  RESPONDENT/1ST RESPONDENT:

         PRO.KP.SUDHEER,PRINCIPAL SECRETARY TO GOVERNMENT,

         SCIENCE AND TECHNOLOGY (A) DEPARTMENT, SHASTRA BHAWAN,

         PATTOM P.O, THIRUVANANTHAPURAM , PIN - 695004.

    BY GOVERNMENT PLEADER

     This Contempt of court case (civil) having come up for orders on
07.07.2023, the court on the same day passed the following:


                                                             P.T.O.
                                   N.NAGARESH, J.
                       ------------------------------------------------
               Con.Case (C) Nos.920, 1108 and 1173 of 2022,
                W.P.(C) Nos.9928 of 2018, 10019 of 2019 and
                                    16166 of 2021
                     -------------------------------------------------
                      Dated this the 7th day of July, 2023

                                      ORDER

Government Pleader submits that the Hon'ble Apex

Court has interfered in the matter and has granted stay on

operation of the judgments.

The Government Pleader to make available a copy of

the Apex Court's order.

Sd/-

N.NAGARESH JUDGE spk

07-07-2023 /True Copy/ Assistant Registrar

 
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